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Indian Oil Corporation Limited vs Anchit Agarwal & Ors
2021 Latest Caselaw 4235 Cal

Citation : 2021 Latest Caselaw 4235 Cal
Judgement Date : 12 August, 2021

Calcutta High Court (Appellete Side)
Indian Oil Corporation Limited vs Anchit Agarwal & Ors on 12 August, 2021
                          (Through Video Conference)
      12.08.2021
serial no. 34,35

    Dd                           RVW 157 of 2018
                           +
                         CAN 1 of 2018 (Old No. CAN 8846 of 2018)
           +
                                    CAN 2 of 2021
                                     In
                               WPA 17722 of 2005


                        Indian Oil Corporation Limited
                                      Vs.
                            Anchit Agarwal & Ors.



                   Mr. S. N. Mookherji, sernior advocate
                   Ms. Vineeta Meharia,
                   Mr. Amit Meharia,
                   Mr. Pushpendu Chakraborty,
                   Ms. Madhurima Halder,
                   Ms. Paramita Banerjee,
                   Ms. Subika Paul, Advocates
                   ... ... for the applicant in RVW 157 of 2018
                         respondent no. 6 in WPA 17722 of 2005

Mr. Amitesh Banerjee, senior standing counsel Mr. Suddhadev Adak, Advocates ... ... for the State

Ms. Sutapa Sanyal, Mr. Debrup Bhattacharjee, advocates ...For the respondents RVW 157 of 2018

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

 
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