Jafar Sk vs Anaruddin Sk
2021 Latest Caselaw 4233 Cal

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29   12.08.2021

SA 274 of 2016

SAT 458 of 2015 I.A. No.: CAN 1 of 2015 (Old No.: CAN 9677 of 2015) (not found)

Jafar Sk.

vs.

Anaruddin Sk.

Mr. Prithu Dudhoria ... for appellant

Mr. Dudhoria, learned advocate appears on

behalf of appellant, who was defendant in the suit for

money. It failed but lower appellate Court reversed the

judgment and decreed the suit.

We adjourn hearing the appeal for admission.

Learned advocate will consider provisions in Evidence Act,

1872, on facts that need not be proved, comparison of

signature or writing and burden of proof.

List on 24th August, 2021 as prayed for.

(Arindam Sinha, J.)

(Saugata Bhattacharyya, J.)