Subrata Dasgupta vs Sanjit Kumar Das
2021 Latest Caselaw 4216 Cal

Citation : 2021 Latest Caselaw 4216 Cal
Judgement Date : 11 August, 2021

Calcutta High Court (Appellete Side)

Subrata Dasgupta vs Sanjit Kumar Das on 11 August, 2021

11.08.2021
Ct.42
Sl.3
KS
                                  (Via Video Conference)

                                    C.R.A. 225 of 2021


                                    Subrata Dasgupta
                                          -Vs.-
                                    Sanjit Kumar Das

                              Mr. Anirban Dutta
                              Mr. Sayantan Sinha
                                                .....For the Appellant




                  Special leave to file appeal against the judgment and order

             was granted on 06.07.2021.

                  Appeal is in time and in form.

                  Appeal is admitted.

                  Issue usual notices.

                  Call for the Lower Court Records.

                  Realisation of fine shall remain stayed.

                  Liberty to pray for bail upon notice to the respondent.

(Shivakant Prasad, J.)

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