Pranab Kumar Chatterjee & Ors vs Eastern Coalfields Limited & Ors
2021 Latest Caselaw 4212 Cal

11.08.2021            IN THE HIGH COURT AT CALCUTTA
Sl. No.23            CONSTITUTIONAL WRIT JURISDICTION
   (PP)                     APPELLATE SIDE
                         (Via Video Conference)

                           WPA 11910 of 2021

                     Pranab Kumar Chatterjee & Ors.
                                 Vs.
                     Eastern Coalfields Limited & Ors.


                   Mr. Nirmalendu Ganguly
                                            ....for the petitioners.

                   Mr. Somnath Basu
                                                     ......for ECL.

                   Mr. Kallol Guha Thakurta
                                      ....for the respondent no.4.

On the prayer of the petitioners, the matter is

adjourned till 24th August, 2021 to enable the

petitioners to consider the judgment reported in

(2016) 13 SCC 797 on the ground of delay in

approaching the Court for retiral benefits of the

petitioners' father.

(Arindam Mukherjee, J.)