Bkb Transport Pvt. Ltd. & Anr vs The State Of West Bengal & Ors
2021 Latest Caselaw 4042 Cal

02.08.2021
   p.b.
 Sl. No.8.


                          W.P.A. 6740 of 2021


                   BKB Transport Pvt. Ltd. & Anr.
                                Vs.
                   The State of West Bengal & Ors.

                       (Via Video Conference)



             Mr. Avra Mazumdar,
             Ms. Riya Bhattacharjee,
             Mr. Sumit Gadodia.
                              .......for the petitioners.

             Mr. Jaweid Ahmed Khan,
             Mr. T. Ahmed,
             Mr. Bhaskar Sengupta.
                               ........for the respondent no.4.

Mr. A. Ray, Mr. T. M. Siddiqui, Mr. D. Ghosh.

.....for the State.

Both the parties are present.

Learned advocate for the petitioners submits that in

spite of direction of this Court dated 17th March, 2021, no

affidavits have been filed by the respondents and he

further submits that the issue involved in this writ petition

is covered by the judgment of other High Courts as well as

of Supreme Court.

In the interest of justice, I am inclined to grant

further time to the respondents to file affidavit in

opposition peremptorily by 23rd August, 2021 and

petitioners to file reply thereto, if any, by 31st August,

2021.

The matter will appear for final hearing on 3rd

September, 2021.

At the time of hearing, parties should be ready with

the short written notes of argument.

(Md. Nizamuddin, J.)