Citation : 2021 Latest Caselaw 407 Cal/2
Judgement Date : 28 April, 2021
OD-1
ORDER SHEET
IA No.GA/19/2020
In
CS/576/1990
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
JAGANNATH MAROTHIA AND ORS
Versus
NORMAN WILLIAM WILSON AND ORS
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 28th April, 2021.
[Via video conference]
Appearance:
Mr. Sudip Deb, Adv.
Mr. Vivek Basu, Adv.
Mr. P.K. Bagaria, Adv.
... for the petitioners
Mr. K. R. Thaker, Adv.
Ms. Sananda Ganguli, Adv.
Mr. Sanjib Dawn, Adv.
... for the respondents
The Court: Heard the clarifications of learned counsel appearing for
the parties on the factual and legal aspect of the matter. Reserved for
judgment.
(MOUSHUMI BHATTACHARYA, J.)
RS
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