Mritunjay Singh vs The Union Of India And Ors
2021 Latest Caselaw 388 Cal/2

OD -1
                                 WPO 105 of 2020
                        IN THE HIGH COURT AT CALCUTTA
                          Constitutional Writ Jurisdiction
                                 ORIGINAL SIDE



                               MRITUNJAY SINGH
                                      VS
                          THE UNION OF INDIA AND ORS.




      BEFORE:
      The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
      Date : April 13, 2021.



                                                                                  Appearance:
                                                                   Mr. Ranajit Chatterjee, Adv.
                                                            Mr. Dipak Ranjan Mukherjee, Adv.
                                                                         Mr. N. Banerjee, Adv.
                                                                           Mr. Arijit Dey, Adv.
                                                                                ... for petitioner
                                                                   Mr. Avinash Kankani, Adv.
                                                                       ...for respondent. No. 2.

Mr. Soumya Roy, Adv.

Mr. Santosh Mahato, Adv.

The Court : Written notes of arguments filed on behalf of the

petitioner and respondent no. 3 be kept on record.

Hearing concluded. The matter is reserved for judgment.

(SABYASACHI BHATTACHARYYA, J.)

SK.