Citation : 2021 Latest Caselaw 386 Cal/2
Judgement Date : 13 April, 2021
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Contempt)
ORIGINAL SIDE
CC/35/2020
With
APO 89/2020
ARVIND KUMAR NEWAR AND ANR.
Versus
S S KOTHARI AND ORS.
AND
CC/36/2020
With
APO 90/2020
ARVIND KUMAR NEWAR AND ANR.
Versus
R C TAPURIAH AND ORS.
AND
CC/37/2020
With
APO 91/2020
ARVIND KUMAR NEWAR AND ANR.
Versus
R C TAPURIAH AND ORS.
AND
CC/38/2020
With
APO 92/2020
ARVIND KUMAR NEWAR AND ANR.
Versus
HARSH VARDHAN LODHA
AND
CC/39/2020
With
APO 95/2020
ARVIND KUMAR NEWAR AND ANR.
Versus
VIKRAM SWARUP AND ORS.
Appearance:-
Mr. S.K. Kapur, Sr. Adv.
Mr. Hirak Kumar Mitra, Sr.Adv.
Mr. S.N. Mookherjee, Sr. Adv.
Mr. Surajit Nath Mitra, Sr. Adv.
Mr. Ratnanko Banerjee, Sr. Adv.
Mr. K. V. Vishwanathan, Sr. Adv.
Mr. V. Giri, Sr. Adv.
Ms. V. Meharia, Adv.
Mr. D.N. Sharma, Adv.
Mr. K. Choudhury, Adv.
Mr. Soumabho Ghose, Adv.
Ms. Suchismita Ghose, Adv.
Mr. Pratik Mukhopadhyay, Adv.
Mr. Akash Bajaj, Adv.
Ms. Vaibhavi Pandey, Adv.
Mr. Debdutta Sen, Adv.
Mr. Anuj Singh, Adv.
Mr. Ajay Bhargav, Adv.
Mrs. Vanita Bhargav, Adv.
Mr. Swarnendu Ghosh, Adv.
Ms. Trishala Trivedi, Adv.
...for Petitioners
Mr. Shyam Divan, Sr. Adv.
Mr. Amit Sibal, Sr. Adv.
Mr. Sajjan Povayya, Sr. Adv.
Mr. Ranjan Bachawat, Sr. Adv.
Mr. Paritosh Sinha, Adv.
Mr. Sayan Roy Chowdhury, Adv.
Mr. Satyaki Mukherjee, Adv.
Mr. Saubhik Chowdhury, Adv.
Mr. Dripto Majumdar, Adv.
Ms. Ayusmita Sinha, Adv.
...For Respondents in CC Nos.
35, 36, 37 and 39 of 2020
Mr. Darius Khambata, Sr. Adv. Mr. Abhrajit Mitra, Sr. Adv. Mr. Debanjan Mandal, Adv. Mr. Sanjiv Kumar Trivedi, Adv. Mr. Soumya Ray Chowdhury, Adv.
Mr. Jishnu Chowdhury, Adv. Mr. Sarvapriya Mukherjee, Adv.
Ms. Iram Hassan, Adv. Mr. Deepan Sarkar, Adv. Mr. Sanket Sarawgi, Adv. Ms. Mahima Cholera, Adv.
...for Respondents in CC 38 of 2020
Mr. Joy Saha, Sr. Adv. Mr. Yash Vardhan Deora, Adv. Ms. Asmita Raychaudhuri, Adv. ....for APL Majority Committee. BEFORE :
The Hon'ble CHIEF JUSTICE THOTTATHIL B. RADHAKRISHNAN AND THE HON'BLE JUSTICE SHAMPA SARKAR Date : 13th April, 2021
(Via Video Conference)
The Court : Hearing concluded. Judgment reserved.
(THOTTATHIL B. RADHAKRISHNAN, C. J.)
(SHAMPA SARKAR, J.)
S.Nath/AKG
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