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Sujit Mahato vs State Of West Bengal & Ors
2021 Latest Caselaw 2765 Cal

Citation : 2021 Latest Caselaw 2765 Cal
Judgement Date : 12 April, 2021

Calcutta High Court (Appellete Side)
Sujit Mahato vs State Of West Bengal & Ors on 12 April, 2021

12. 04 . 2021

BP WPA 8976 of 2021 Sl. 42 (Via Video Conference)

Sujit Mahato Vs.

State of West Bengal & Ors.

Mr. Debabrata Saha Roy Mr. Subhankar Das ..for the petitioner.

Mr. Susovan Sengupta Mr. Subir Pal ..for the State.

This is a matter in respect of which the question

is pending before the Division Bench, judgment whereof

is reserved.

Under such circumstances, the matter is

adjourned till 30th June, 2021.

(Abhijit Gangopadhyay, J. )

 
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