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CRR/3058/2019
2021 Latest Caselaw 2619 Cal

Citation : 2021 Latest Caselaw 2619 Cal
Judgement Date : 7 April, 2021

Calcutta High Court (Appellete Side)

CRR/3058/2019 on 7 April, 2021

07.04.2021

Sdas

CRR 3058 of 2019

In Re : M/s. Avion Builders Pvt. Ltd. & Ors. ..... petitioners

Mr. Ayan Bhattacharya ....... for the petitioners

An inadvertent mistake has crept into the cause title of the

judgment dated 25.03.2021 where CRAN 1 of 2020 (Old No.

CRAN 930 of 2020) has wrongly been typed as CAN 1 of 2020

(Old No. CAN 930 of 2020) . Such typographical mistake be

rectified.

CAN 1 of 2020 (Old No. CAN 930 of 2020) be read as CRAN

Other portions of the judgment shall remain unaltered.

This order will be treated as part of the judgment dated

25.03.2021.

(Suvra Ghosh, J.)

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