Icici Home Finance Company Limited vs Pankaj Kumar Chaurasiya
2026 Latest Caselaw 4516 Bom

Citation : 2026 Latest Caselaw 4516 Bom
Judgement Date : 2 May, 2026

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Bombay High Court

Icici Home Finance Company Limited vs Pankaj Kumar Chaurasiya on 2 May, 2026

IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION

Arbitration Application (L) No. 967/2026

Perused Praecipe dated 30.04.2026 submitted by ld. Advocate for the applicant and contents mentioned therein .

Considering contents of praecipe, by way of super last chance, time granted to the applicant to remove office objections on the Application and get the same registered and/or numbered by uploading / filing compliance praecipe, is extended till 15.05.2026, failing Application to stand rejected for non-compliance of office objections under O.S.Rule 986.

Date : 02.05.2026 Prothonotary and Senior Master

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