Ashish Kumar Fatendranth Mishra vs Shanaya Aashish Kumar Mishra Through ...
2026 Latest Caselaw 3241 Bom

Bombay High Court

Ashish Kumar Fatendranth Mishra vs Shanaya Aashish Kumar Mishra Through ... on 31 March, 2026

Author: N.R. Borkar

Bench: N.R. Borkar

                                                                     10-cwp-10045-25+G.odt


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION
                 WRIT PETITION NO. 10045 OF 2025

Shanaya Aashish Kumar
Mishra through Mother & Natural Guardian ...Petitioner
     V/s.
Aashish Kumar Fatendranath Mishra        ...Respondent.
                             WITH
              WRIT PETITION NO. 5163 OF 2025
                             AND
          INTERIM APPLICATION NO. 11121 OF 2025

                            ..............
Ms Usha Tiwari a/w. Ms Vandana Tiwari and Ms Rathi Sheth for the
Petitioner -Shanaya.
Mr. Satyam R. Dube for the Respondent - Aashish.
                            ..............

                                    CORAM     :      N.R. BORKAR, J.

                                    DATE      :      31.03.2026.

P.C. :

1. List on 15th April 2026 at 5.00 pm in Chamber.

2. Ad-interim order, if any, to continue till the next date.

[N.R.BORKAR, J.]