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National Highways Auth. Of India Thr. ... vs The Additional Commissioner, Nagpur ...
2026 Latest Caselaw 2666 Bom

Citation : 2026 Latest Caselaw 2666 Bom
Judgement Date : 14 March, 2026

[Cites 0, Cited by 0]

Bombay High Court

National Highways Auth. Of India Thr. ... vs The Additional Commissioner, Nagpur ... on 14 March, 2026

  2026:BHC-NAG:4404


                    HIGH COURT LEGAL SERVICES SUB-COMMITTEE, NAGPUR BENCH,
                                            NAGPUR.
                                BEFORE THE NATIONAL LOK ADALAT

                                       ARBITRATION APPEAL NO. 22 OF 2022
                    National Highways Authority of India throught its Project Director
                                                             Versus
                               The Additional Commissioner, Nagpur and others
                  ----------------------------------------------------------------------------------------------
             Shri A.A.Kathane, Advocate for the appellant NHAI
             Shri Gaurav Belsare, Advocate for the appellants.
                  ----------------------------------------------------------------------------------------------
                                                          ORDER

(Date: 14/03/2026)

The appellant-NHAI is present. Respondent no.3 is verified through VC and counsel for respondent no.3 got his signature on settlement. They have willingly and amicably settled the dispute and filed settlement agreement dated 12.03.2026 on record. Terms of settlement agreement are read over and recorded. It is marked "X" for identification.

In view of the settlement agreement, award is passed and the respondent no.3 shall be entitled to withdraw the amount of compensation along with accrued interest, after deducting the amount, if any already withdrawn, as per order of the court.

In terms of above, Arbitration Appeal is disposed of.

Court fees, if any, be refunded to the appellants as per rules.

                           Member                          Member                     Presiding Officer
                         (Amol Patil )                   (Bharat Vyas)          (Ms. Justice Nivedita P. Mehta)
                           Advocate                        Retd.D.J.

             SKNair




Signed by: Mr. S.K. NAIR
Designation: PS To Honourable Judge
Date: 17/03/2026 15:50:27
 

 
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