Citation : 2026 Latest Caselaw 433 Bom
Judgement Date : 15 January, 2026
COMAP 13 of 2019
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IN THE HIGH COURT OF BOMBAY AT GOA
COMMERCIAL APPEAL NO.13 OF 2019
GOVIND VITHAL SAWANT., ... APPELLANT
Versus
THE BOARD OF TRUSTEES OF THE
MORMUGAO PORT TRUST., ... RESPONDENT
Mr. Shivan Desai with Ms. Riya Amonkar, Advocates for the Appellant.
Mr. Yogesh Nadkarni with Ms. S. Khadilkar, Advocates for the
Respondent.
CORAM:- SUMAN SHYAM &
AMIT S. JAMSANDEKAR, JJ.
DATED :- 15th January, 2026
P.C.:
1. It is submitted at the bar that this Commercial Appeal has already been admitted and is ready for final hearing and disposal.
2. At the request of the Appellant's Counsel, stand over to 11.02.2026.
3. In the meantime, synopsis of written submissions along with the Judgments sought to be relied upon be filed, one week in advance, if not already done.
AMIT S. JAMSANDEKAR, J. SUMAN SHYAM, J.
15th January, 2026
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