Engineers Combine, Rep. By Its Man. ... vs Goa State Infrastructure Development ...
2026 Latest Caselaw 430 Bom

Bombay High Court

Engineers Combine, Rep. By Its Man. ... vs Goa State Infrastructure Development ... on 15 January, 2026

                                                            COMAP 1 of 2020

                              Jose

                                     IN THE HIGH COURT OF BOMBAY AT GOA
                                            COMMERCIAL APPEAL NO.1 OF 2020

                        ENGINEERS COMBINE, REP. BY ITS
                        MAN. PARTNER, RAJENDRA UPASANI.,                             ... APPELLANT
                          Versus
                        GOA STATE INFRASTRUCTURE
                        DEVELOPMENT CORPORATION LTD., REP.
                        BY THE MAN. DIRECTOR AND ANR.,                               ... RESPONDENTS


                        Mr. J. J. Mulgaonkar with Ms. S. Parulekar, Advocates for the Appellant.
                        Ms. Maria Simone Correia, Additional Government Advocate for
                        Respondent No.1.
                        Mr. Shubham Priolkar, Additional Government Advocate for Respondent
                        No.2.


                                                 CORAM:- SUMAN SHYAM &
                                                         AMIT S. JAMSANDEKAR, JJ.

DATED :- 15th January, 2026

P.C.:

1. It is submitted at the bar that this Commercial Appeal has already been admitted and is ready for final hearing and disposal.

2. At the request of the Appellant's Counsel, stand over to 26.02.2026.

3. In the meantime, synopsis of written submissions along with the Judgments sought to be relied upon be filed, one week in advance, if not already done.

AMIT S. JAMSANDEKAR, J. SUMAN SHYAM, J. Signed by: JOSE FRANCISCO DSOUZA

Designation: Personal Assistant Date: 15/01/2026 16:14:26 15th January, 2026