Mmtc Ltd., Thr. Aut. Rep., Laxman ... vs Mspl Ltd. Anr Anr.,
2026 Latest Caselaw 372 Bom

Bombay High Court

Mmtc Ltd., Thr. Aut. Rep., Laxman ... vs Mspl Ltd. Anr Anr., on 15 January, 2026

                                      COMAP 3 of 2018

     Jose

            IN THE HIGH COURT OF BOMBAY AT GOA
                      COMMERCIAL APPEAL NO.3 OF 2018

MMTC LTD., THR. AUT. REP., LAXMAN
POROB.,                                                                   ... APPELLANT
  Versus
MSPL LTD. ANR ANR.,                                                       ... RESPONDENTS


Mr. J. A. Lobo, Advocate for Appellant.


                             CORAM:- SUMAN SHYAM &
                                     AMIT S. JAMSANDEKAR, JJ.

DATED :- 15th January, 2026

P.C.:

1. It is submitted at the bar that this Commercial Appeal has already been admitted and is ready for final hearing and disposal.

2. At the request of the Appellant's Counsel, stand over to 17.02.2026.

3. In the meantime, synopsis of written submissions along with the Judgments sought to be relied upon be filed, one week in advance, if not already done.

AMIT S. JAMSANDEKAR, J. SUMAN SHYAM, J.

15th January, 2026