Kaushal Madanlal Kishore vs Samraj Gold Exports Pvt Ltd. And Anr
2026 Latest Caselaw 1098 Bom

Bombay High Court

Kaushal Madanlal Kishore vs Samraj Gold Exports Pvt Ltd. And Anr on 31 January, 2026

Manoj                                             1-WP-3626-2022 & others..doc


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CRIMINAL APPELLATE JURISDICTION

               CRIMINAL WRIT PETITION NO.3626 OF 2022


New India Assurance Company Ltd. & Ors.                 ...Petitioners
     V/s.
Samraj Gold Exports Pvt. Ltd. & Anr.                    ...Respondents

                               WITH
               CRIMINAL WRIT PETITION NO.6246 OF 2024

Shri Kaushal Madanlal Kishore                           ...Petitioner
      V/s.
Samraj Gold Exports Pvt. Ltd. & Anr.                    ...Respondents

                               WITH
                CRIMINAL WRIT PETITION NO.525 OF 2023

Samraj Gold Exports Pvt. Ltd.                           ...Petitioner
      V/s.
Atul Sahai (Chairman) & Ors.                            ...Respondents


Mr. Surel Shah, Sr. Advocate a/w Mr. Vishnudutt Mishra & Mr. Ashish U.
Mishra, for the Petitioners in Cri.WP/3626/2022 and for Respondent
Nos.1 to 3 in Cri.WP/525/2023.
Mr. Kripashankar Pandey a/w Mr. Meet Gandhi, for the Petitioner in
Cri.WP/6246/2024.
Mr. Gauraj Shah a/w Mr. SK Atique Ur Rehman i/by Mr. M. M.
Chaudhary, for the Petitioner in Cri.WP/525/2023.
Mr. Aseem Naphade a/w Mr. SK Atique Ur Rehman Shaikh i/by
Mr. M. M. Chaudhary, for the Respondent in Cri.WP/3626/2022 and
Cri.WP/6246/2024.
Ms. Prajakta P. Shinde, APP for the Respondent-State.
Mr. Chintala Nagasai, (through V.C.), Officer of New India Assurance Co.
Ltd., present.

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 Manoj                                                   1-WP-3626-2022 & others..doc


                                       CORAM : SHYAM C. CHANDAK, J.

DATED : 31st JANUARY, 2026 P.C. :-

.                 Closed for Orders.

2)                Ad-interim order, if any granted earlier, shall continue till

further orders.

(SHYAM C. CHANDAK, J.)