Soumanik Sharadchandra Patil And Anr vs Shri Sharadchandra Shankarrao Patil
2026 Latest Caselaw 1069 Bom

Bombay High Court

Soumanik Sharadchandra Patil And Anr vs Shri Sharadchandra Shankarrao Patil on 30 January, 2026

Author: Abhay Ahuja

Bench: Abhay Ahuja

 2026:BHC-AS:4791


                                                                                2-3-6-8-9-10-11-13-16-19-20-22-26-27.doc


                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           Digitally signed
           by KANCHAN                                        CIVIL APPELLATE JURISDICTION
KANCHAN PRASHANT
         DHURI
PRASHANT Date:
DHURI    2026.01.30
           18:05:59
                                                    WRIT PETITION (ST) NO. 18328 OF 1994
           +0530

                               M/s State Field Equipment Pvt. Ltd., Pune                  ... Petitioner
                                        Versus
                               The Regional Provident Fund                                ... Respondent
                                                                         AND
                                                    WRIT PETITION (ST) NO. 18470 OF 1994
                               Shehnaz Arvind Mudbhatkal                                  ... Petitioner
                                        Versus
                               Dr. Arvind Ramkrishna Muodbhatkal and another ... Respondents
                                                                         AND
                                                    WRIT PETITION (ST) NO. 18776 OF 1994
                               Shri Dnyandeo Mahadu Gaikwad and others                    ... Petitioners
                                        Versus
                               Greaves Cotton and Company
                               Ltd. Pune and another                                      ... Respondents
                                                                         AND
                                                    WRIT PETITION (ST) NO. 19017 OF 1994
                               Bank Karmachari Sangh. Pune                                ... Petitioner
                                        Versus
                               Shri C.M. Patil, Member Industrial Court, Pune             ... Respondent
                                                                         AND
                                                    WRIT PETITION (ST) NO. 19204 OF 1994
                               M/s Elora Stone Company, through its Partner               ... Petitioner
                                        Versus
                               The Regional Provident Fund, Pune                          ... Respondent
                                                                         AND

                               Kanchan Dhuri                                                                       1/4




                              ::: Uploaded on - 30/01/2026                       ::: Downloaded on - 30/01/2026 22:33:06 :::
                                              2-3-6-8-9-10-11-13-16-19-20-22-26-27.doc


                      WRIT PETITION (ST) NO. 19447 OF 1994
 M/s Vijaynanda Vijaysing Jadhav                       ... Petitioner
          Versus
 Sanghi Bank Ltd. and others                           ... Respondents
                                      AND
                      WRIT PETITION (ST) NO. 19731 OF 1994
 M/s Jaihind Contractors Pvt. Ltd, Mulund              ... Petitioner
          Versus
 Ambarnath Municipal Council and others                ... Respondents
                                      AND
                      WRIT PETITION (ST) NO. 19748 OF 1994
 Dr. Suhas Narayan Parchure and others                 ... Petitioners
          Versus
 University of Poona and others                        ... Respondents
                                      AND
                      WRIT PETITION (ST) NO. 20364 OF 1994
 VU. Warrier                                           ... Petitioner
          Versus
 Secretary, Oil and Natural Gas
 Commission and another                                ... Respondents
                                      AND
                      WRIT PETITION (ST) NO. 20983 OF 1994
 Soumanik Sharadchandra Patil and another              ... Petitioners
          Versus
 Shri Sharadchandra Shankarrao Patil                   ... Respondent
                                      AND




 Kanchan Dhuri                                                                  2/4




::: Uploaded on - 30/01/2026                  ::: Downloaded on - 30/01/2026 22:33:06 :::
                                              2-3-6-8-9-10-11-13-16-19-20-22-26-27.doc


                      WRIT PETITION (ST) NO. 21196 OF 1994
 Maharashtra State Electricity Board and others        ... Petitioners
          Versus
 Vishwas Madhav Joshi and another                      ... Respondents
                                      AND
                      WRIT PETITION (ST) NO. 21320 OF 1994
 Sanjivkumar Yashwantrao Patil                         ... Petitioner
          Versus
 North Man University, Jalgaon                         ... Respondent
                                      AND
                      WRIT PETITION (ST) NO. 21830 OF 1994
 Avinash Dhondiram Gade                                ... Petitioner
          Versus
 Maharashtra Public Service Commission, Bombay ... Respondent
                                      AND
                      WRIT PETITION (ST) NO. 21956 OF 1994
 Manoj Zumberlal Khirasara                             ... Petitioner
          Versus
 The State of Maharashtra and others                   ... Respondents
                                    ............
 None present.
                                    ............

                                    CORAM      :       ABHAY AHUJA, J.

                                    DATE       :       30 JANUARY 2026

 P.C. :


 1.           None for the Petitioners.

2-3-6-8-9-10-11-13-16-19-20-22-26-27.doc

2. On 17th November 2025, the following order was passed :

"1. None for the Petitioners.

2. List on 30th January 2026.

3. It is made clear that if none appears for the Petitioners on the next date, this Court will consider dismissing the Petitions."

3. It was recorded in paragraph 3 of the said order that if none

appears for the Petitioners, this Court will consider dismissing the

Petitions.

4. Again today none appears for the Petitioners.

5. Accordingly, the Writ Petitions stand dismissed.

(ABHAY AHUJA, J.)