Citation : 2026 Latest Caselaw 2103 Bom
Judgement Date : 25 February, 2026
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
Appearances as per board
CORAM : S. G. CHAPALGAONKAR, J.
DATED : 25th FEBRUARY, 2026
P.C. :-
1. Due to paucity of time, the following matters are adjourned to the dates and category mentioned against them.
2. Interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Serial No Date
1002 WRIT PETITION NO. 14669 OF 2025 1003 CIVIL APPLICATION NO. 10471 OF 2025 IN WP/6254/2025 1005 CIVIL APPLICATION NO. 1390 OF 2026 IN WP/10923/2024 1006 CIVIL APPLICATION NO. 2303 OF 2026 IN WPST/27521/2025 1007 CIVIL APPLICATION NO. 2304 OF 2026 IN WP/2106/2026 1008 REVIEW APPLICATION (CIVIL) NO. 34 OF 2026 IN WP/6754/2024
paucity.odt 1 of 6 1009 REVIEW APPLICATION (CIVIL) NO. 35 OF 2026 IN WP/2507/2023 1010 WRIT PETITION NO. 62 OF 2024 1011 WRIT PETITION NO. 1960 OF 2024 22.04.2026 1012 WRIT PETITION NO. 11325 OF 2024 1013 WRIT PETITION NO. 1674 OF 2025 1014 WRIT PETITION NO. 3821 OF 2025 1015 WRIT PETITION NO. 5836 OF 2025 1016 WRIT PETITION NO. 9894 OF 2025 1017 WRIT PETITION NO. 12167 OF 2025 1018 WRIT PETITION NO. 14795 OF 2025 1019 WRIT PETITION NO. 14810 OF 2025 WITH CIVIL APPLICATION NO. 888 OF 2026 IN WP/14810/2025 1020 CIVIL APPLICATION NO. 88 OF 2026 IN WP/4945/2025 1030 WRIT PETITION NO. 6147 OF 2025 1031 WRIT PETITION NO. 8081 OF 2025 1032 WRIT PETITION NO. 8106 OF 2025 1033 WRIT PETITION NO. 9419 OF 2025 1034 WRIT PETITION NO. 9421 OF 2025 1035 WRIT PETITION NO. 9446 OF 2025 1036 WRIT PETITION NO. 9881 OF 2025 1037 WRIT PETITION NO. 9987 OF 2025 WITH CIVIL APPLICATION NO. 2313 OF 2026 IN WP/9987/2025 1038 WRIT PETITION NO. 9988 OF 2025 1039 WRIT PETITION NO. 10007 OF 2025 1040 WRIT PETITION NO. 12747 OF 2025 1041 WRIT PETITION NO. 12808 OF 2025 1043 WRIT PETITION NO. 14660 OF 2025 27.04.2026 1045 WRIT PETITION NO. 334 OF 2026 1046 WRIT PETITION NO. 6440 OF 2025 1047 WRIT PETITION NO. 283 OF 2026 1048 WRIT PETITION NO. 289 OF 2026 1049 WRIT PETITION NO. 65 OF 2024 1050 WRIT PETITION NO. 204 OF 2024 1051 WRIT PETITION NO. 549 OF 2024 1052 WRIT PETITION NO. 907 OF 2024
paucity.odt 2 of 6 1053 WRIT PETITION NO. 1937 OF 2024 WITH WRIT PETITION NO. 2003 OF 2024 1054 WRIT PETITION NO. 2102 OF 2024 WITH CIVIL APPLICATION NO. 8585 OF 2025 IN WP/2102/2024 1055 WRIT PETITION NO. 3146 OF 2024 WITH WRIT PETITION NO. 3133 OF 2024 1056 WRIT PETITION NO. 3154 OF 2024 1057 WRIT PETITION NO. 3244 OF 2024 1059 WRIT PETITION NO. 3485 OF 2024 1060 WRIT PETITION NO. 3487 OF 2024 1061 WRIT PETITION NO. 3602 OF 2024 WITH CIVIL APPLICATION NO. 7675 OF 2024 IN WP/3602/2024 1062 WRIT PETITION NO. 3760 OF 2024 1063 WRIT PETITION NO. 4271 OF 2024 1064 WRIT PETITION NO. 4776 OF 2024 1065 WRIT PETITION NO. 5772 OF 2024 WITH CIVIL APPLICATION NO. 8103 OF 2024 IN WP/5772/2024 1066 WRIT PETITION NO. 6280 OF 2024 04.05.2026 1067 WRIT PETITION NO. 6385 OF 2024 WITH WRIT PETITION NO. 9830 OF 2024 1068 WRIT PETITION NO. 6538 OF 2024 1069 WRIT PETITION NO. 6653 OF 2024 1070 WRIT PETITION NO. 7075 OF 2024 1071 WRIT PETITION NO. 7076 OF 2024 1072 WRIT PETITION NO. 7622 OF 2024 1073 WRIT PETITION NO. 7808 OF 2024 1074 WRIT PETITION NO. 7884 OF 2024 1077 WRIT PETITION NO. 9258 OF 2024 1078 WRIT PETITION NO. 9427 OF 2024 1079 WRIT PETITION NO. 10120 OF 2024 1080 WRIT PETITION NO. 10323 OF 2024 1081 WRIT PETITION NO. 10346 OF 2024 1082 WRIT PETITION NO. 10788 OF 2024 1083 WRIT PETITION NO. 11629 OF 2024 1084 WRIT PETITION NO. 11687 OF 2024 1085 WRIT PETITION NO. 11925 OF 2024
paucity.odt 3 of 6 1086 WRIT PETITION NO. 12079 OF 2024 05.05.2026 1087 WRIT PETITION NO. 12241 OF 2024 1088 WRIT PETITION NO. 12259 OF 2024 1089 WRIT PETITION NO. 12348 OF 2024 1090 WRIT PETITION NO. 12427 OF 2024 1091 WRIT PETITION NO. 12552 OF 2024 1092 WRIT PETITION NO. 12651 OF 2024 1093 WRIT PETITION NO. 12928 OF 2024 1094 WRIT PETITION NO. 13311 OF 2024 1095 WRIT PETITION NO. 13666 OF 2024 1096 WRIT PETITION NO. 14034 OF 2024 1097 WRIT PETITION NO. 14162 OF 2024 1098 WRIT PETITION NO. 681 OF 2025 1099 WRIT PETITION NO. 724 OF 2025 1100 WRIT PETITION NO. 964 OF 2025 1101 WRIT PETITION NO. 965 OF 2025 1102 WRIT PETITION NO. 1134 OF 2025 1103 WRIT PETITION NO. 1230 OF 2025 WITH WRIT PETITION NO. 1231 OF 2025 WITH WRIT PETITION NO. 1232 OF 2025 WITH WRIT PETITION NO. 1233 OF 2025 1104 WRIT PETITION NO. 1669 OF 2025 1105 WRIT PETITION NO. 2539 OF 2025 WITH CIVIL APPLICATION NO. 8870 OF 2025 IN WP/2539/2025 1106 WRIT PETITION NO. 2656 OF 2025 WITH WRIT PETITION NO. 2877 OF 2025 1107 WRIT PETITION NO. 2977 OF 2025 1108 WRIT PETITION NO. 3010 OF 2025 WITH CIVIL APPLICATION NO. 8844 OF 2025 IN WP/3010/2025 1109 WRIT PETITION NO. 3046 OF 2025 1110 WRIT PETITION NO. 3093 OF 2025 1111 WRIT PETITION NO. 3960 OF 2025 1112 WRIT PETITION NO. 4049 OF 2025 WITH WRIT PETITION NO. 10296 OF 2024 1113 WRIT PETITION NO. 4062 OF 2025 1114 WRIT PETITION NO. 4482 OF 2025 WITH CIVIL APPLICATION NO. 4206 OF 2025 IN WP/4482/2025
paucity.odt 4 of 6 1115 WRIT PETITION NO. 5145 OF 2025 06.05.2026 1116 WRIT PETITION NO. 5147 OF 2025 1117 WRIT PETITION NO. 5536 OF 2025 1118 WRIT PETITION NO. 5581 OF 2025 1119 WRIT PETITION NO. 6474 OF 2025 1120 WRIT PETITION NO. 6787 OF 2025 1121 WRIT PETITION NO. 7028 OF 2025 1122 WRIT PETITION NO. 7098 OF 2025 1123 WRIT PETITION NO. 7099 OF 2025 1124 WRIT PETITION NO. 7102 OF 2025 1125 WRIT PETITION NO. 7391 OF 2025 1126 WRIT PETITION NO. 7408 OF 2025 1127 WRIT PETITION NO. 7474 OF 2025 1128 WRIT PETITION NO. 7486 OF 2025 1130 WRIT PETITION NO. 8124 OF 2025 1131 WRIT PETITION NO. 8714 OF 2025 1132 WRIT PETITION NO. 8801 OF 2025 WITH CIVIL APPLICATION NO. 2312 OF 2026 IN WP/8801/2025 1133 WRIT PETITION NO. 8908 OF 2025 1134 WRIT PETITION NO. 9038 OF 2025 1135 WRIT PETITION NO. 9337 OF 2025 1136 WRIT PETITION NO. 9338 OF 2025 1138 WRIT PETITION NO. 9436 OF 2025 07.05.2026 1139 WRIT PETITION NO. 9447 OF 2025 1140 WRIT PETITION NO. 9830 OF 2025 1142 WRIT PETITION NO. 10344 OF 2025 1143 WRIT PETITION NO. 10593 OF 2025 1144 WRIT PETITION NO. 11021 OF 2025 1145 WRIT PETITION NO. 11634 OF 2025 1146 WRIT PETITION NO. 11746 OF 2025 WITH CIVIL APPLICATION NO. 1416 OF 2026 IN WP/11746/2025 1147 WRIT PETITION NO. 12027 OF 2025 1148 WRIT PETITION NO. 12668 OF 2025 1149 WRIT PETITION NO. 12805 OF 2025 1150 WRIT PETITION NO. 13339 OF 2025 1151 WRIT PETITION NO. 13349 OF 2025 1152 WRIT PETITION NO. 14345 OF 2025
paucity.odt 5 of 6 1153 WRIT PETITION NO. 14577 OF 2025 1155 WRIT PETITION NO. 14973 OF 2025 1156 WRIT PETITION NO. 15476 OF 2025 1157 WRIT PETITION NO. 1 OF 2026 1158 WRIT PETITION NO. 232 OF 2026 1159 WRIT PETITION NO. 336 OF 2026 1160 WRIT PETITION NO. 393 OF 2026 1161 WRIT PETITION NO. 428 OF 2026 1163 WRIT PETITION NO. 1246 OF 2026 08.05.2026 1164 WRIT PETITION NO. 1281 OF 2026 1165 WRIT PETITION NO. 1336 OF 2026
(S. G. CHAPALGAONKAR, J.)
ssp
paucity.odt 6 of 6
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!