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Bombay High Court
Malegaon Sahakari Sakhar Karkhana Ltd ... vs Kiran Satish Jarad on 6 February, 2026
Author: Amit Borkar
Bench: Amit Borkar
15-wp-14730-2025 with connected.doc
Shabnoor
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.14730 OF 2025
Malegaon Sahakari Sakhar
Karkhana Ltd Through M. D. ... Petitioner
VOFs.
Atul Ramesh Taware ... Respondent
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WRIT PETITION NO.13967OF 2025
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WRIT PETITION NO.14703 OF 2025
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WRIT PETITION NO.14160 OF 2025
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WRIT PETITION NO.14702 OF 2025
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WRIT PETITION NO.14698 OF 2025
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WRIT PETITION NO.14559 OF 2025
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WRIT PETITION NO.14696 OF 2025
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WRIT PETITION NO.14541 OF 2025
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WRIT PETITION NO.14712 OF 2025
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WRIT PETITION NO.14709 OF 2025
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WRIT PETITION NO.14535 OF 2025
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WRIT PETITION NO.14708 OF 2025
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WRIT PETITION NO.14738 OF 2025
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WRIT PETITION NO.14705 OF 2025
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WRIT PETITION NO.14716 OF 2025
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WRIT PETITION NO.14718 OF 2025
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WRIT PETITION NO.14736 OF 2025
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WRIT PETITION NO.14510 OF 2025
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WRIT PETITION NO.14735 OF 2025
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WRIT PETITION NO.14504 OF 2025
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WRIT PETITION NO.14545 OF 2025
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WRIT PETITION NO.14720 OF 2025
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WRIT PETITION (ST) NO.32644 OF 2025
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WRIT PETITION NO.14727 OF 2025
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WRIT PETITION NO.14721 OF 2025
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WRIT PETITION (ST) NO.32648 OF 2025
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WRIT PETITION NO.14723 OF 2025
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WRIT PETITION NO.14528 OF 2025
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WRIT PETITION NO.14552 OF 2025
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WRIT PETITION (ST) NO.32652 OF 2025
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WRIT PETITION NO.14725 OF 2025
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WRIT PETITION (ST) NO.32655 OF 2025
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WRIT PETITION NO.14731 OF 2025
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WRIT PETITION NO.14498 OF 2025
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WRIT PETITION NO.14526 OF 2025
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WRIT PETITION NO.14789 OF 2025
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WRIT PETITION (ST) NO.OF32661 OF 2025
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WRIT PETITION NO.14488 OF2025
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WRIT PETITION NO.14729 OF 2025
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WRIT PETITION NO.14529 OF 2025
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WRIT PETITION NO.14519 OF 2025
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WRIT PETITION NO.14157 OF 2025
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WRIT PETITION NO.14189 OF 2025
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WRIT PETITION NO.14139 OF 2025
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WRIT PETITION NO.14587 OF 2025
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WRIT PETITION NO.14786 OF 2025
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WRIT PETITION NO.14135 OF 2025
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WRIT PETITION NO.14521 OF 2025
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WRIT PETITION NO.14493 OF 2025
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WRIT PETITION NO.14170 OF 2025
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WRIT PETITION NO.14747OF2025
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WRIT PETITION NO.14142 OF 2025
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WRIT PETITION NO.14532 OF 2025
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WRIT PETITION NO.14746 OF 2025
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WRIT PETITION NO.14787 OF 2025
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WRIT PETITION NO.14089 OF 2025
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WRIT PETITION NO.14585 OF 2025
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WRIT PETITION NO.14743 OF 2025
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WRIT PETITION NO.14740 OF 2025
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WRIT PETITION NO.14180 OF 2025
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WRIT PETITION NO.14506 OF 2025
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WRIT PETITION NO.14095 OF 2025
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WRIT PETITION NO.14534 OF 2025
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WRIT PETITION NO.14082 OF 2025
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WRIT PETITION NO.14499 OF 2025
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WRIT PETITION NO.14284 OF 2025
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WRIT PETITION NO.14295 OF 2025
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WRIT PETITION NO.14271 OF 2025
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WRIT PETITION NO.14542 OF 2025
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WRIT PETITION NO.14538 OF 2025
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WRIT PETITION NO.14298 OF 2025
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WRIT PETITION NO.14307 OF 2025
Mr. Kiran S Bapat, Senior Advocate, a/w Mr. Gaurav S.
Gawande i/by Mr. Jagdish Aradwad Reddy for the
petitioner.
Mr. A. S. Rao for the respondent in each WP.
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CORAM : AMIT BORKAR, J.
DATED : FEBRUARY 6, 2026
P.C.:
1. List all the petitions on 13 February 2026 'First on Board'.
2. It is made clear that no adjournment shall be granted on any
ground on the next date.
(AMIT BORKAR, J.)
