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Manisha Nimish Mehta Promoter And ... vs Technology Developement Board
2025 Latest Caselaw 5921 Bom

Citation : 2025 Latest Caselaw 5921 Bom
Judgement Date : 20 September, 2025

Bombay High Court

Manisha Nimish Mehta Promoter And ... vs Technology Developement Board on 20 September, 2025

                                                                              901-oswpl-14829-2025+.doc




                                                                                                   Shephali




                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                        WRIT PETITION (ST) NO. 14829 OF 2025
                                                           WITH
                                   INTERIM APPLICATION (L) NO. 17532 OF 2025
                                                             IN
                                        WRIT PETITION (ST) NO. 14829 OF 2025
                                                           WITH
                                   INTERIM APPLICATION (L) NO. 18564 OF 2025
                                                             IN
                                        WRIT PETITION (ST) NO. 14829 OF 2025
                                                           WITH
                                   INTERIM APPLICATION (L) NO. 21757 OF 2025
                                                             IN
                                        WRIT PETITION (ST) NO. 14829 OF 2025



SHEPHALI               Mrs Manisha Nimesh Mehta,                                            ...Petitioner
SANJAY
MORMARE                        ~ versus ~
Digitally signed by
SHEPHALI
SANJAY
MORMARE                Technology Development Board & Ors                               ...Respondents

Date: 2025.09.20 17:54:11 +0530

A PPEARANCES For the Petitioner Mr Mathews Nedumpara, with Hemali Merva, Maria Nedumpara, Akhilesh Nair & Mahesh Parab, i/b Nedumpara & Nedumpara. For Respondents Nos. 1 to 6 Mr Viraj Shelatkar, with Sumedh Ruikar, i/b Pradip Yadav.

20th September 2025

901-oswpl-14829-2025+.doc

For Respondents No. 7 Mr Anshul Anjarlekar, with Manshi Thakkar, Sanika Athalye & Priyanka Shanalesha, i/b Raval Shah & Co. For Respondents No. 15- Smt Jyoti Chavan, Addl. GP. State For Respondents Nos. 16, 22 Mr Huzan Bhumgara, with Pradeep & 23 Mane & Shubhi Dotya, i/b Desai & Diwanji.

For Respondents No. 18 Mr Yahya Batatawala, with Sneha Mishra.

CORAM : SUMAN SHYAM & MANJUSHA DESHPANDE, JJ

DATED : 20TH SEPTEMBER 2025.

P.C.:

1. Arguments concluded.

2. Judgment/Order reserved.

(MANJUSHA DESHPANDE, J.) (SUMAN SHYAM, J.) {

20th September 2025

 
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