[Cites 1, Cited by 0]
Bombay High Court
M/S. Fomento Resorts And Hotels Ltd. ... vs Shri. Ramesh Babani Naik And Anr., on 15 December, 2025
Author: M. S. Sonak
Bench: M. S. Sonak
2025:BHC-GOA:2494 201-WP-326-2010 WITH WP-217-2010
2025:BHC-GOA:2494
Niti
IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NOS.326 OF 2010 WITH 217 OF 2010
WRIT PETITION NO.326 OF 2010
1. M/s. Fomento Resorts & Hotels
Ltd., a Company incorporated
under the Companies Act, 1956 and
having its Registered Office at Hotel
Cidade De Goa, Vainguinim beach,
Dona Paula, Goa, 403004,
represented herein by its Company
Secretary,
Shri. Ishwar B. Muchandi,
son of Bhalchandra Muchandi, aged
60 years, Indian National, residing at
Porvorim, Bardez, Goa.
2. M/s. Cidade de Goa,
a hotel establishment owned by
M/s. Fomento Resorts & Hotels
Ltd. situated at Vainguinim beach,
Dona Paula, Goa. 403 004. ....Petitioners
Versus
1. Ramesh Babani Naik,
House No.C-17/402,
Oitalem, Taleigao, Ilhas Goa.
(since deceased, represented
by legal heirs)
1(i) Smt. Mangala Naik,
Major of age,
Wife of Late Ramesh Babani Naik,
Residing at H.No.402,
Near Shiv Mandir, Oitiyan,
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Taleigao, Ilhas, Tiswadi,
G9iio)a- Panaji, North Goa.
1(ii) Ms. Samrudhi Ramesh Naik,
Major of age,
Daughter of Late Ramesh Babani
Naik, Near Shiv Mandir, Oitiyan,
Taleigao, Ilhas, Tiswadi,
Goa- Panaji, North Goa.
1(iii) Ms. Sampada Ramesh Naik,
Major of age,
Daughter of Late Ramesh Babani
Naik, Residing at H.No.402,
Near Shiv Mandir, Oitiyan,
Taleigao, Ilhas, Tiswadi,
Goa- Panaji, North Goa.
2. Presiding Officer,
Labour Court II,
Second Floor, Shram Shakti
Bhavan, Patto Plaza, Panaji, Goa. ....Respondents
WITH
WRIT PETITION NO.217 OF 2010
1. M/s. Fomento Resorts & Hotels Ltd.,
a Company incorporated under the
Companies Act, 1956 and having its
Registered Office at Hotel Cidade
De Goa, Vainguinim beach, Dona
Paula, Goa, 403004, represented herein
by its Company Secretary,
Shri. Ishwar B. Muchandi,
son of Bhalchandra Muchandi,
aged 60 years, Indian National,
residing at Porvorim, Bardez, Goa.
2. M/s. Cidade de Goa,
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201-WP-326-2010 WITH WP-217-2010
a hotel establishment owned by
M/s. Fomento Resorts & Hotels Ltd.
situated at Vainguinim beach,
Dona Paula, Goa. 403 004. ....Petitioners
Versus
1. Shri Suresh Falkar
Flat No.S-4, D-Block,
Martin's Enclave, 2nd Floor,
Caranzalem, Kerant,
Ilhas Goa.
2. Presiding Officer,
Labour Court II,
Second Floor, Shram Shakti Bhavan,
Patto Plaza, Panaji, Goa. .... Respondents
Mr G.K. Sardessai with Ms Smrati Bangera, Advocates for the
Petitioners in both the Petitions.
Mr Shivraj Gaonkar with Mr Shithil Prabhudessai, Ms Shiuli Veluskar
and Ms Priya Kansekar, Advocates of the Respondents.
CORAM: M. S. SONAK, J.
DATE : 15th DECEMBER 2025
ORAL JUDGMENT:
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1 (2019) 18 SCC 814
2 2009 (Supp.) Bom.C.R. 767
3 (2005) 2 SCC 363
4 (2004) 8 SCC 387
5 1992 I CLR 184
6 (2005) 3 SCC 232
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8 2010 (3) MhL.J. 434
9 2021(6) MhL.J. 677
10 (2013) 10 SCC 324
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11 (1994) 5 SCC 737
12 3 AIR 1967 SC 678
13 (1983) 4 SCC 214
14 (1984) 2 SCC 569
15 (1985) 3 SCC 371
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M. S. SONAK, J.
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