Trimbak Hari Zite Deceased And Ors vs Sau Sunanda Hirabai Bapurao Dhumal And ...
2025 Latest Caselaw 3837 Bom

Bombay High Court

Trimbak Hari Zite Deceased And Ors vs Sau Sunanda Hirabai Bapurao Dhumal And ... on 22 August, 2025

2025:BHC-AUG:22949




                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                BENCH AT AURANGABAD

                             CIVIL APPLICATION NO. 5989 OF 2025
                                      IN SAST/24429/2024

                                Trimbak Hari Zite Deceased And Ors
                                            VERSUS
                           Sau Sunanda Hirabai Bapurao Dhumal And Ors

           Mr. Jay Veer h/f Ms. Anjali Dube, Advocate for Applicants

                                                  CORAM        : R. M. JOSHI, J.

                                                  DATE         : 22nd AUGUST, 2025

           PER COURT :-

1. This application is filed by the applicants for condonation of delay

of 80 days in filing second appeal against the judgment and decree dated

29.02.2024. Applicant is original defendant.

2. Perusal of the application indicates that delay has been

satisfactorily explained.

3. Hence, application stands allowed. Appeal be registered.

                                                                     (R. M. JOSHI, J.)

           bsj




           985-CA-5989-2025.odt                                                       1 of 1