Sudhir S/O Dadarao Wankhade And Others vs The State Of Maharashtra Through ...
2025 Latest Caselaw 3767 Bom

Bombay High Court

Sudhir S/O Dadarao Wankhade And Others vs The State Of Maharashtra Through ... on 21 August, 2025

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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        NAGPUR BENCH : NAGPUR

                   CIVIL APPLICATION (CAO) NO. 11 OF 2025
                                     IN
                       FIRST APPEAL NO. 879 OF 2022

                            Sudhir s/o Dadarao Wankhade
                                          Vs.
                State of Maharashtra, Thru. Collector, Amravati and Ors.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                                Court's or Judge's Orders.
or directions and Registrar's orders.
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                           Mr. Vinay Dahat, Advocate h/f Mr. J.B. Kasat, Advocate
                           for applicant.
                           Mr. P.P. Sarise, Advocate h/f Mr. R.J. Shinde, Advocate for
                           respondent No.1.
                           Ms. H.S. Dhande, AGP for respondent/State.

                                        CORAM : MRS. VRUSHALI V. JOSHI, J.

DATE : 21.08.2025.

The respondent No.1 in First Appeal No.879/2022 has filed this application for condonation of delay caused in filing the cross objection. The delay is of 538 days from the date of filing of the appeal.

2. Learned counsel for appellant has raised the objection that delay is much more, it is counted from the date of judgment, as the appeal was also filed at belated stage. Therefore, the respondent

Prity 2/2 33.caf11.2025

should not claim the interest on the said delayed period.

3. Considering the reasons given in the application, the delay of 538 days is hereby condoned.

4. The respondent No. 1 waives the interest, if any, during the period from the date of judgment till the filing of the cross objection. The cross objection be registered.

5. List the matter for final hearing on 29.09.2025.

(Mrs. Vrushali V. Joshi, J.)

Signed by: Mrs. PrityPrity Gabhane Designation: PA To Honourable Judge Date: 21/08/2025 18:47:40