Bombay High Court
Raghunath Laxman Deshmukh Died Thr Lrs ... vs The Union Of India And Others on 8 August, 2025
Author: Manish Pitale
Bench: Manish Pitale
2025:BHC-AUG:21450-DB
1 906.WP.7866.21.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
906 WRIT PETITION NO. 7866 OF 2021
Shilpa Rajendra Shinde
VERSUS
The National Highway Authority Of India Through Its Project Director & Anr.
909 WRIT PETITION NO. 13670 OF 2021
Shilpa Rajendra Shinde
VERSUS
The National Highway Authority of India Through Its Project Director & Anr.
910 WRIT PETITION NO. 13671 OF 2021
Rajendra Walchand Shinde
VERSUS
The National Highway Authority Of India Through Its Project Director & Anr.
911 WRIT PETITION NO. 13672 OF 2021
Prakash Bhawarlal Mehata Through Special Power Of Attorney Shilpa Rajendra Shinde
VERSUS
The National Highway Authority Of India Through Its Project Director & Anr.
912 WRIT PETITION NO. 13673 OF 2021
Chandrakala Gopal Rane Thr. GPA holder Rajendra Walchand Shinde
VERSUS
The National Highway Authority Of India Through Its Project Implementation Unit & Anr.
913 WRIT PETITION NO. 13674 OF 2021
Pramilabai Dagadulal Jain Through General Power Of Attorney Holder
Sachin Dagadulal Jain
VERSUS
The National Highway Authority Of India Through Its Project Director & Anr.
914 WRIT PETITION NO. 13675 OF 2021
Rajendra Walchand Shinde
VERSUS
The National Highway Authority Of India Through Its Project Director & Anr.
915 WRIT PETITION NO. 13676 OF 2021
Pramilabai Dagadulal Jain Through General Power Of Attorney Holder Sachin Dagadulal
Jain
VERSUS
The National Highway Authority Of India Through Its Project Director & Anr.
2 906.WP.7866.21.odt
916 WRIT PETITION NO. 13679 OF 2021
Shilpa Rajendra Shinde
VERSUS
The National Highway Authority Of India Through Its Project Director & Anr.
917 WRIT PETITION NO. 13680 OF 2021
Rajendra Walchand Shinde
VERSUS
The National Highway Authority Of India Through Its Project Director & Anr.
918 WRIT PETITION NO. 13681 OF 2021
Nandkishor Badridas Battad
VERSUS
The National Highway Authority Of India Through Its Project Director & Anr.
919 WRIT PETITION NO. 13683 OF 2021
Shilpa Rajendra Shinde
VERSUS
The National Highway Authority Of India Through Its Project Director & Anr.
920 WRIT PETITION NO. 13706 OF 2021
Dipa Anil Shraff And Others
VERSUS
The National Highway Authority Of India Th Rits Project Director & Anr.
921 WRIT PETITION NO. 13707 OF 2021
Sumati Dnyaneshwar Shraff Dead Through Her Lrs Anil Dnyaneshwar Shraff And Others
VERSUS
The National Highway Authority Of India Through Its Project Director & Anr.
924 WRIT PETITION NO. 3240 OF 2025
Nilesh Prakash Mehta
VERSUS
The National Highway Authority Of India & Anr.
925 WRIT PETITION NO. 3614 OF 2025
Rajesh Champalal Katariya And Others
VERSUS
The National Highway Authority Of India Through Its Project Director & Anr.
927 WRIT PETITION NO. 9508 OF 2025
Madhukar Manik Patil
VERSUS
The Union Of India Through The Deputy Secretary And Others
3 906.WP.7866.21.odt
928 WRIT PETITION NO. 9509 OF 2025
Manohar Bhimrao Patil
VERSUS
The Union Of India Through The Deputy Secretary And Others
929 WRIT PETITION NO. 9510 OF 2025
Dattatray Sambhaji Patil
VERSUS
The Union Of India Through The Deputy Secretary And Others
930 WRIT PETITION NO. 9511 OF 2025
Bhaidas Chudaman Patil Died Through Lrs Nehal Bhaidas Patil
VERSUS
The Union Of India Through The Deputy Secretary And Others
931 WRIT PETITION NO. 9512 OF 2025
Rajendra Vishnu Ingale Through Poa Sanjay Mangirmal Arora
VERSUS
The Union Of India Through The Deputy Secretary And Others
932 WRIT PETITION NO. 9513 OF 2025
Kesarbai Vikram Patil Died Through Its Lrs Ratilal Vikram Patil And Others
VERSUS
The Union Of India Through The Deputy Secretary And Others
933 WRIT PETITION NO. 9514 OF 2025
Jagnnath Mahadu Khedkar & Anr.
VERSUS
The Union Of India Through The Deputy Secretary And Others
934 WRIT PETITION NO. 9515 OF 2025
Sambhaji Waman Patil Died Through Lrs Dattatray Sambhaji Patil & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
935 WRIT PETITION NO. 9516 OF 2025
Himmat Vinayak Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
936 WRIT PETITION NO. 9517 OF 2025
Chetan Gavarchand Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
4 906.WP.7866.21.odt
937 WRIT PETITION NO. 9518 OF 2025
Dinkar Madhavrao Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
938 WRIT PETITION NO. 9519 OF 2025
Bhiken Uttam Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
939 WRIT PETITION NO. 9520 OF 2025
Ramchandra Vanji More Died Through Lrs Hiraji Ramchandra More & Anr.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
940 WRIT PETITION NO. 9521 OF 2025
Pilaji Madhavrao Patil Died Through Lrs Bhaskar Pilajirao Patil Shewale & Anr.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
941 WRIT PETITION NO. 9522 OF 2025
Jayesh Ramchandra Mehata
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
942 WRIT PETITION NO. 9523 OF 2025
Laxman Dadaji Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
943 WRIT PETITION NO. 9524 OF 2025
Krishnamohan Ananda Saindane
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
944 WRIT PETITION NO. 9525 OF 2025
Dilip Ratan Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
945 WRIT PETITION NO. 9526 OF 2025
Sarlabai Bhatu Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
5 906.WP.7866.21.odt
946 WRIT PETITION NO. 9527 OF 2025
Vinod Shivaji Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
947 WRIT PETITION NO. 9528 OF 2025
Krishnamohan Ananda Saindane
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
948 WRIT PETITION NO. 9529 OF 2025
Ratan Raghunath Sudake
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
949 WRIT PETITION NO. 9530 OF 2025
Vivek Madhavrao Wagh
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
950 WRIT PETITION NO. 9531 OF 2025
Ramesh Fulchand Maheshwari
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
951 WRIT PETITION NO. 9532 OF 2025
Nehal Bhaidas Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
952 WRIT PETITION NO. 9533 OF 2025
Prashant Sambhaji Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
953 WRIT PETITION NO. 9534 OF 2025
Pratap Gulabrao Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
954 WRIT PETITION NO. 9535 OF 2025
Meenabai Machhindra Pawar
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
6 906.WP.7866.21.odt
955 WRIT PETITION NO. 9536 OF 2025
Sunanda Dilip Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
956 WRIT PETITION NO. 9537 OF 2025
Chhuto Bhatu Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
957 WRIT PETITION NO. 9538 OF 2025
Sangita Nehal Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
958 WRIT PETITION NO. 9539 OF 2025
Somnath Dondu Bhoi Died Through Lrs Hiralal Somanath Vadekar & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
959 WRIT PETITION NO. 9540 OF 2025
Ashok Bhatu Salave
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
960 WRIT PETITION NO. 9541 OF 2025
Dattatray Sahadu Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
961 WRIT PETITION NO. 9542 OF 2025
Ashabai Deelip Rajput
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
962 WRIT PETITION NO. 9546 OF 2025
Aananda Vinayak Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
963 WRIT PETITION NO. 9547 OF 2025
Nilima Ratan Sudake
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
7 906.WP.7866.21.odt
964 WRIT PETITION NO. 9548 OF 2025
Sunita Jagdish Naik & Anr.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
965 WRIT PETITION NO. 9549 OF 2025
Ashwinikumar Hardas Arora
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
966 WRIT PETITION NO. 9550 OF 2025
Dattu Gulab Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
967 WRIT PETITION NO. 9551 OF 2025
Lakhmichand Nanaji Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
968 WRIT PETITION NO. 9552 OF 2025
Vakil Kautik Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
969 WRIT PETITION NO. 9553 OF 2025
Satyavijay Avchit Salave
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
970 WRIT PETITION NO. 9554 OF 2025
Santosh Dayanand Panjabi
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
971 WRIT PETITION NO. 9555 OF 2025
Jyoti Prakash Suryawanshi
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
972 WRIT PETITION NO. 9556 OF 2025
Dattatray Sahadu Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
8 906.WP.7866.21.odt
973 WRIT PETITION NO. 9557 OF 2025
Rajendra Chiranjivilal Relan
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
974 WRIT PETITION NO. 9558 OF 2025
Vimalbai Pandit Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
975 WRIT PETITION NO. 9559 OF 2025
Santosh Dayanand Panjabi
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
976 WRIT PETITION NO. 9560 OF 2025
Nehal Bhaidas Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
977 WRIT PETITION NO. 9561 OF 2025
Kamal Kisanchand Lulla And Anr
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
978 WRIT PETITION NO. 9562 OF 2025
Jyoti Prakash Suryawanshi
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
979 WRIT PETITION NO. 9575 OF 2025
Sunandabai Gorakh Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
980 WRIT PETITION NO. 9576 OF 2025
Sunandabai Gorakh Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
981 WRIT PETITION NO. 9577 OF 2025
Sunandabai Gorakh Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
9 906.WP.7866.21.odt
982 WRIT PETITION NO. 9578 OF 2025
Nimji Fakira Borse Died Through Lrs Indubai Nimji Borse & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
983 WRIT PETITION NO. 9579 OF 2025
Sadashiv Shankar Mali Died Through Lrs Kalavati Sadashiv Mali Khalane & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
984 WRIT PETITION NO. 9580 OF 2025
Anil Tolaram Mali
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
985 WRIT PETITION NO. 9581 OF 2025
Babulal Mahadu Borase Died Through Lrs Somnath Babulal Borase & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
986 WRIT PETITION NO. 9582 OF 2025
Kedarnath Gangadhar Badhan & Anr.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
987 WRIT PETITION NO. 9583 OF 2025
Parag Sudhakar Deshmukh
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
988 WRIT PETITION NO. 9584 OF 2025
Narayan Fakira Borse Died Through Lrs Pratap Narayan Borse & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
989 WRIT PETITION NO. 9585 OF 2025
Shashikant Badrilal Agrawal
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
990 WRIT PETITION NO. 9586 OF 2025
Ramesh Vitthalrao Parekh
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
10 906.WP.7866.21.odt
991 WRIT PETITION NO. 9587 OF 2025
Dangal Ratan Mali Died Through Lrs Prashant & Ors.
VERSUS
The Union Of India & Ors.
992 WRIT PETITION NO. 9588 OF 2025
Vijay Sahebrao Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
993 WRIT PETITION NO. 9589 OF 2025
Raghunath Laxman Deshmukh Dead Through Lrs Suresh Raghunath Deshmukh Died
Through Lrs Vijaya And Ors
VERSUS
The Union Of India Through The Deputy Secretary And Ors
994 WRIT PETITION NO. 9590 OF 2025
Ajabrao Govindrao Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
995 WRIT PETITION NO. 9592 OF 2025
Ibrahim Nagin Khatik And & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
996 WRIT PETITION NO. 9593 OF 2025
Sangita Sunil Desale & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
997 WRIT PETITION NO. 9594 OF 2025
Anil Madhukar Wani & Anr.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
998 WRIT PETITION NO. 9595 OF 2025
Sangitabai Sunil Desale & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
11 906.WP.7866.21.odt
999 WRIT PETITION NO. 9596 OF 2025
Mandabai Bhikchand Deshmukh
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1000 WRIT PETITION NO. 9597 OF 2025
Ashok Manik Khopde
VERSUS
The Union Of India & Ors.
1001 WRIT PETITION NO. 9598 OF 2025
Dilip Arjun Sonawane
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1002 WRIT PETITION NO. 9599 OF 2025
Girdhar Vithoba Chaudhari Dead Through Lrs Dilip Girdhar Chaudhari
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1003 WRIT PETITION NO. 9600 OF 2025
Deeneshkumar Madanlal Shah Through Power Of Attorney Holder Ashish Jagdish Varade
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1004 WRIT PETITION NO. 9601 OF 2025
Laxman Maharu Mali
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1005 WRIT PETITION NO. 9602 OF 2025
Rakesh Rasiklal Jaiswal
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1006 WRIT PETITION NO. 9603 OF 2025
Rajiv Mohanlal Agrawal & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1007 WRIT PETITION NO. 9604 OF 2025
Suresh Nandalal Narayani
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
12 906.WP.7866.21.odt
1008 WRIT PETITION NO. 9605 OF 2025
Sahebrao Ananda Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1009 WRIT PETITION NO. 9606 OF 2025
Dineshkumar Mangilal Jain And Antoher
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1010 WRIT PETITION NO. 9607 OF 2025
Raghunath Laxman Deshmukh Died Through Lrs Suresh Died Through Lrs Vijaya & Ors.
VERSUS
The Union Of India & Ors.
1011 WRIT PETITION NO. 9608 OF 2025
Vishram Sampat Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1012 WRIT PETITION NO. 9609 OF 2025
Sanjay Mohanlal Agrawal & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1013 WRIT PETITION NO. 9610 OF 2025
Parag Sudhakar Deshmukh
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1014 WRIT PETITION NO. 9611 OF 2025
Shriram Vinayak Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1015 WRIT PETITION NO. 9612 OF 2025
Lajwantibai Darshanlal Kodwani
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1016 WRIT PETITION NO. 9613 OF 2025
Kamaljitsingh Surajitsingh Shethi
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
13 906.WP.7866.21.odt
1017 WRIT PETITION NO. 9614 OF 2025
Saroj Vijay Pardeshi Dead Through Lrs Vijay & Ors.3
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1018 WRIT PETITION NO. 9615 OF 2025
Dhanraj Mohan Pardeshi
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1019 WRIT PETITION NO. 9616 OF 2025
Seema Gokul Khivasara
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1020 WRIT PETITION NO. 9631 OF 2025
Pramod Uttamrao Shinde Nagesh Haribhau Jambhale Secretary
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1021 WRIT PETITION NO. 9632 OF 2025
Shriram Sarwajanik Trust Through Ravindra Naththu Suryawanshi
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1022 WRIT PETITION NO. 9633 OF 2025
Daga Shankar Koli
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1023 WRIT PETITION NO. 9634 OF 2025
Ramadevi Vinod Agrawal Died Through Lrs Vinod Prabhudayal Agrawal
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1024 WRIT PETITION NO. 9635 OF 2025
Dilip Mahadu Nagare
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
14 906.WP.7866.21.odt
1025 WRIT PETITION NO. 9636 OF 2025
Sanjivani Jayram Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1026 WRIT PETITION NO. 9637 OF 2025
Hirabai Baburao Gavit
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1027 WRIT PETITION NO. 9638 OF 2025
Jayprakash Narayan Through Its Chairman Prakash Totaram Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1028 WRIT PETITION NO. 9639 OF 2025
Bapu Ambar Gardare
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1029 WRIT PETITION NO. 9640 OF 2025
Gobaji Davlya Gavit Died Through Lrs Maganibai Alias Mognibai Gobaji Gavit & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1030 WRIT PETITION NO. 9641 OF 2025
Narayan Rama Kokani Died Through Lrs Fulabai Narayan Kokani & Anr.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1031 WRIT PETITION NO. 9642 OF 2025
Chiman Ramchandra Kokani Died Through Lrs Uttam Chiman Kokani
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1032 WRIT PETITION NO. 9643 OF 2025
Dropadabai Pandu Bhil Died Through Lrs Sunil Bhikan Desai
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1033 WRIT PETITION NO. 9647 OF 2025
Tulshiram Bapu Borkar & Anr.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
15 906.WP.7866.21.odt
1034 WRIT PETITION NO. 9648 OF 2025
Digambar Nimba Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1035 WRIT PETITION NO. 9649 OF 2025
Ratnabai Vikas Salunkhe
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1036 WRIT PETITION NO. 9650 OF 2025
Pundalik Hari Kokani Died Through Lrs Hiraman Hari Kokani
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1037 WRIT PETITION NO. 9651 OF 2025
Pruthviraj Nanabhau Patil Died Through Its Lrs Surekha Pruthviraj Borse & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1038 WRIT PETITION NO. 9652 OF 2025
Sunandabai Manohar Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1039 WRIT PETITION NO. 9653 OF 2025
Kalu Lahanu Thelari Died Through Lrs Changabai Alias Chagnabai Kalu Thelari & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1040 WRIT PETITION NO. 9654 OF 2025
Mandabai Tanu Thelari
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1041 WRIT PETITION NO. 9655 OF 2025
Pramila Vishwas Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1042 WRIT PETITION NO. 9656 OF 2025
Ashok Shankarlal Agrawal & Anr.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
16 906.WP.7866.21.odt
1043 WRIT PETITION NO. 9657 OF 2025
Pravin Totaram Thakre
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1044 WRIT PETITION NO. 9658 OF 2025
Pundalik Fakira Bhil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1045 WRIT PETITION NO. 9659 OF 2025
Sahadu Ganaji Bhil Died Through Lrs Bhavmal Sahadu Bhil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1046 WRIT PETITION NO. 9660 OF 2025
Nandabai Aadhar Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1047 WRIT PETITION NO. 9661 OF 2025
Jagdish Digambar Naik & Anr.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1048 WRIT PETITION NO. 9662 OF 2025
Prashant Rajendraprasad Agrawal
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1049 WRIT PETITION NO. 9663 OF 2025
Tulshiram Dhudaku Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1050 WRIT PETITION NO. 9664 OF 2025
Prashant Rajendraprasad Agrawal
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1051 WRIT PETITION NO. 9665 OF 2025
Jyoti Prakash Suryawanshi
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
17 906.WP.7866.21.odt
1052 WRIT PETITION NO. 9670 OF 2025
Aadhar Lakdu Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1053 WRIT PETITION NO. 9671 OF 2025
Kalabai Pandurang Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1054 WRIT PETITION NO. 9672 OF 2025
Subhash Hilalsing Rajput
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1055 WRIT PETITION NO. 9673 OF 2025
Bhagwan Shankar Koli
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1056 WRIT PETITION NO. 9674 OF 2025
Kautik Dangal Koli
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1057 WRIT PETITION NO. 9675 OF 2025
Nimba Krishana Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1058 WRIT PETITION NO. 9676 OF 2025
Vasant Garbad Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1059 WRIT PETITION NO. 9677 OF 2025
Aadhar Lakdu Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1060 WRIT PETITION NO. 9678 OF 2025
Tulshiram Dhudaku Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
18 906.WP.7866.21.odt
1061 WRIT PETITION NO. 9679 OF 2025
Bhaga Gambhirya Bhil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1062 WRIT PETITION NO. 9680 OF 2025
Suresh Kautik Salave
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1063 WRIT PETITION NO. 9693 OF 2025
Jawahar Farmer Co Op Jining Mill Trhough Deelip Shaligram Boke
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1064 WRIT PETITION NO. 9694 OF 2025
Pundalik Hari Kokani Died Through Lrs Mainabai Pundlik Chaure
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1065 WRIT PETITION NO. 9695 OF 2025
Rambhau Tumadhya Bhil Died Through Lrs Indubai Rambhau Malich
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1066 WRIT PETITION NO. 9696 OF 2025
Ravindra Pundalik Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1067 WRIT PETITION NO. 9697 OF 2025
Balu Ananda Sonawane & Ors.
VERSUS
The Union Of India & Ors.
1068 WRIT PETITION NO. 9698 OF 2025
Santosh Rajaram Patil Died Latabai Santosh Randive & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1069 WRIT PETITION NO. 9699 OF 2025
Sahebrao Ananda Patil & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
19 906.WP.7866.21.odt
1070 WRIT PETITION NO. 9700 OF 2025
Pitambar Supadu Sonawane
VERSUS
The Union Of India Through The Deputy Secretary And Ors
1071 WRIT PETITION NO. 9701 OF 2025
Sanjay Dhanraj Chhajed & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1072 WRIT PETITION NO. 9702 OF 2025
Laxmibai Shivdas Khemani And Ors
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1073 WRIT PETITION NO. 9703 OF 2025
Digambar Pandu Mali
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1074 WRIT PETITION NO. 9704 OF 2025
Digambar Pandu Mali
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1075 WRIT PETITION NO. 9705 OF 2025
Gokul Mishrilal Khivasara
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1076 WRIT PETITION NO. 9706 OF 2025
Rajiv Mohanlal Agrawal
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1077 WRIT PETITION NO. 9707 OF 2025
Seema Gokul Khivasara
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1078 WRIT PETITION NO. 9708 OF 2025
Shila Ravindra Jain
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
20 906.WP.7866.21.odt
1079 WRIT PETITION NO. 9709 OF 2025
Atul Chandrakant Jain & Anr.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1080 WRIT PETITION NO. 9710 OF 2025
Uttam Bandu Mali Dead Through Lrs Asaram And Ors
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1081 WRIT PETITION NO. 9711 OF 2025
Umesh Rasiklal Agrawal
VERSUS
The Union Of India Through The Deputy Secretary And Ors
1082 WRIT PETITION NO. 9712 OF 2025
Bhagwan Shridhar Chaudhari And Anr
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1083 WRIT PETITION NO. 9713 OF 2025
Sanjay Mohanlal Agrawal & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1084 WRIT PETITION NO. 9714 OF 2025
Bhagirathibai Girdhar Patil Through Poa Prafulla Girdhar Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1085 WRIT PETITION NO. 9715 OF 2025
Gokul Mishrilal Khivasara
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1086 WRIT PETITION NO. 9716 OF 2025
Sanjay Mohanlal Agrawal & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1087 WRIT PETITION NO. 9717 OF 2025
Shashikant Badrilal Agrawal
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
21 906.WP.7866.21.odt
1088 WRIT PETITION NO. 9718 OF 2025
Bhika Waman Dhangar Dead Through Lrs Chandrabhagabai & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1089 WRIT PETITION NO. 9719 OF 2025
Gulab Motiram Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1090 WRIT PETITION NO. 9720 OF 2025
Shrichand Vatumal Chetiya
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1091 WRIT PETITION NO. 9723 OF 2025
Deelip Mohan Kokani
VERSUS
The Govt. Of India Through The Deputy Secretary & Ors.
1092 WRIT PETITION NO. 9724 OF 2025
Pratap Laxman Vasave
VERSUS
The Govt Of India Through The Deputy Secretary & Ors.
1093 WRIT PETITION NO. 9725 OF 2025
Daga Nana Thorat
VERSUS
The Govt. Of India Through The Deputy Secretary & Ors.
1094 WRIT PETITION NO. 9726 OF 2025
Kashiram Hirji Vasave & Ors.
VERSUS
The Govt Of India Through The Deputy Secretary & Ors.
1095 WRIT PETITION NO. 9727 OF 2025
Jeebhau Dhabu Marner Thelari
VERSUS
The Govt. Of India Through The Deputy Secretary & Ors.
1096 WRIT PETITION NO. 9728 OF 2025
Lilavati Sharad Vasave And Etc 1
VERSUS
The Govt Of India Through The Deputy Secretary & Ors.
22 906.WP.7866.21.odt
1097 WRIT PETITION NO. 9729 OF 2025
Dattatraya Jamu Patil Dorik
VERSUS
The Govt. Of India Through The Deputy Secretary & Ors.
1098 WRIT PETITION NO. 9730 OF 2025
Devlya Ravji Gavit
VERSUS
The Govt. Of India Through The Deputy Secretary & Ors.
1099 WRIT PETITION NO. 9731 OF 2025
Virji Shamji Vasave
VERSUS
The Govt. Of India Through The Deputy Secretary & Ors.
1100 WRIT PETITION NO. 9732 OF 2025
Sarubai Appa Thelari
VERSUS
The Govt. Of India Through The Deputy Secretary & Ors.
1101 WRIT PETITION NO. 9733 OF 2025
Gama Fattu Vasave
VERSUS
The Govt Of India Through The Deputy Secretary & Ors.
1102 WRIT PETITION NO. 9734 OF 2025
Ajansing Fattu Vasave
VERSUS
The Govt Of India Through The Deputy Secretary & Ors.
1103 WRIT PETITION NO. 9735 OF 2025
Ramesh Dharma Thelari
VERSUS
The Govt. Of India Through The Deputy Secretary & Ors.
1104 WRIT PETITION NO. 9736 OF 2025
Revjabai Katudya Vasave & Anr.
VERSUS
The Govt. Of India Through The Deputy Secretary & Ors.
1105 WRIT PETITION NO. 9737 OF 2025
Mahadu Nurji Vasave Died Through Lrs Rajnikant & Anr.
VERSUS
The Govt. Of India Through The Deputy Secretary & Ors.
23 906.WP.7866.21.odt
1106 WRIT PETITION NO. 9738 OF 2025
Kisan Yadav Thelari
VERSUS
The Govt. Of India Through The Deputy Secretary & Ors.
1107 WRIT PETITION NO. 9739 OF 2025
Uttam Narayan Mali
VERSUS
The Govt. Of India Through The Deputy Secretary & Ors.
1111 WRIT PETITION NO. 9778 OF 2025
Nathu Bapu Thelari Borkar
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1112 WRIT PETITION NO. 9779 OF 2025
Vasantrao Jadhavrao Patil Died Through Lrs Chandrakant Vasantrao Borse & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1113 WRIT PETITION NO. 9780 OF 2025
Dilip Madhavrao Sonar
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1114 WRIT PETITION NO. 9781 OF 2025
Bhatu Bapu Borkar
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1115 WRIT PETITION NO. 9782 OF 2025
Kamalbai Bhimrao Shivde
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1116 WRIT PETITION NO. 9783 OF 2025
Anil Shivaji Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1117 WRIT PETITION NO. 9784 OF 2025
Sayabai Yadav Thelari
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
24 906.WP.7866.21.odt
1118 WRIT PETITION NO. 9785 OF 2025
Jaywantrao Baliram Ahirrao
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1119 WRIT PETITION NO. 9786 OF 2025
Sambhaji Lakadu Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1120 WRIT PETITION NO. 9787 OF 2025
Tulshiram Gotu Borkar
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1121 WRIT PETITION NO. 9788 OF 2025
Swapnil Arvind Shrivastav
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1122 WRIT PETITION NO. 9789 OF 2025
Prakash Mahakaleshwar Wadnere
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1123 WRIT PETITION NO. 9790 OF 2025
Ushabai Subhash Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1124 WRIT PETITION NO. 9791 OF 2025
Mangalabai Bhaskar Desale & Anr.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1125 WRIT PETITION NO. 9792 OF 2025
Tulshiram Bapu Borkar
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1126 WRIT PETITION NO. 9793 OF 2025
Ramadevi Vinod Agrawal Died Through Lrs Vinod Prabhudayal Agrawal
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
25 906.WP.7866.21.odt
1127 WRIT PETITION NO. 9794 OF 2025
Vilas Ratan Khopade Died Through Lrs Saakuntala Vilas Khopade & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1128 WRIT PETITION NO. 9795 OF 2025
Bankibai Yadav Bhil Alias Vanakibai Popat Desai
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1129 WRIT PETITION NO. 9796 OF 2025
Himmat Ragho Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1130 WRIT PETITION NO. 9797 OF 2025
Krishnaji Vithoba Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1131 WRIT PETITION NO. 9798 OF 2025
Bhimrao Khandu Shivde
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1132 WRIT PETITION NO. 9799 OF 2025
Tuhar Gavarchand Patil
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1133 WRIT PETITION NO. 9800 OF 2025
Shailendra Asaram Salunke & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1134 WRIT PETITION NO. 9801 OF 2025
Ashok Shankarlal Agrawal & Anr.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1135 WRIT PETITION NO. 9802 OF 2025
Antabai Yadav Bhil (died) Through Lrs Vanakibai Popat Desai
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
26 906.WP.7866.21.odt
1136 WRIT PETITION NO. 9803 OF 2025
Jagannath Vedu Patil Died Througho Lrs Subhdrabai Jagannath Patil Borse Died And Ors
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1137 WRIT PETITION NO. 9804 OF 2025
Gorakh Sitaram Thelari
VERSUS
The Govt. Of India Through The Deputy Secretary & Ors.
138 WRIT PETITION NO. 9805 OF 2025
Parshram Khandu Bhil
VERSUS
The Govt. Of India Through The Deputy Secretary & Ors.
1139 WRIT PETITION NO. 9806 OF 2025
Kisan Bamba Thelari
VERSUS
The Govt. Of India Through The Deputy Secretary & Ors.
1140 WRIT PETITION NO. 9807 OF 2025
Gokul Zuga Thelari Died His Lrs Rajendra Gokul Thelari & Anr.
VERSUS
The Govt. Of India Through The Deputy Secretary & Ors.
1141 WRIT PETITION NO. 9808 OF 2025
Bapu Lahanu Thelari
VERSUS
The Gov. Of India Through The Deputy Secretary & Ors.
1142 WRIT PETITION NO. 9809 OF 2025
Uttam Maniklal Jain & Ors.
VERSUS
The Competent Authority Land Acquisition & Anr.
1143 WRIT PETITION NO. 9810 OF 2025
Rohidas Motiram Patil Died Through Lrs Anil & Ors.
VERSUS
The Competent Authority Land Acquisition N.h.a.i. & Anr.
1144 WRIT PETITION NO. 9811 OF 2025
Champalal Najlya Pawara & Ors.
VERSUS
The Competent Authority Land Acquisition & Anr.
27 906.WP.7866.21.odt
1145 WRIT PETITION NO. 9812 OF 2025
Mahammad Sharif Ahemmad Ansari Alias Sharif Bap Ahemad
VERSUS
The Competent Authority Land Acqusition & Anr.
1146 WRIT PETITION NO. 9813 OF 2025
Vitthal Ramdas Khairnar Patil & Ors.
VERSUS
The Competent Authority Land Acquisiton & Anr.
1147 WRIT PETITION NO. 9814 OF 2025
Altaf Shaikh Usman Khatik & Ors.
VERSUS
The Competent Authority Land Acquisition & Anr.
1148 WRIT PETITION NO. 9815 OF 2025
Kashinath Suklal Bhil & Ors.
VERSUS
The Competent Authority Land Acquisition & Anr.
1149 WRIT PETITION NO. 9816 OF 2025
Indrasing Dongarsing Girase & Ors.
VERSUS
Land Competent Authority Land Acquisition & Anr.
1150 WRIT PETITION NO. 9817 OF 2025
Vechan Surbhan Pawara & Ors.
VERSUS
The Competent Authority Land Acqusition & Anr.
1151 WRIT PETITION NO. 9818 OF 2025
Vasudev Parshuram Patil & Ors.
VERSUS
The Competent Authority Land Acquisition & Anr.
1152 WRIT PETITION NO. 9819 OF 2025
Sadashiv Omkar Patil & Ors.
VERSUS
The Competent Authority And Anotehr
1153 WRIT PETITION NO. 9820 OF 2025
Dattatray Jamu Patil & Ors.
VERSUS
The Competent Authority Land Acquisition & Anr.
28 906.WP.7866.21.odt
1154 WRIT PETITION NO. 9821 OF 2025
Shantaram Motiram Pawara & Ors.
VERSUS
The Competent Authority Land Acquisition & Anr.
1155 WRIT PETITION NO. 9822 OF 2025
Sandhyabai Bharat Mahajan & Ors.
VERSUS
The Competent Authority Land Acquisition & Anr.
1156 WRIT PETITION NO. 9823 OF 2025
Subhash Ramchandra Agrawal
VERSUS
The Competent Authority Land Acquisition & Anr.
1157 WRIT PETITION NO. 9824 OF 2025
Vimalbai Janardhan Potdar & Ors.
VERSUS
The Competent Authority Land Acquisition & Anr.
1160 WRIT PETITION NO. 9888 OF 2025
Pitambar Dasharath Salunkhe Died Through Lrs Nilesh Pitambarrao Salunke & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1162 WRIT PETITION NO. 9924 OF 2025
Bhavlal Kashirama Pawara & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1163 WRIT PETITION NO. 9929 OF 2025
Rohidas Ananda Patil Dead Through Lrs Laxmikant & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1172 WRIT PETITION NO. 5990 OF 2021
Santosh Gulab Patil
VERSUS
The Union Of India & Ors.
1173 WRIT PETITION NO. 5991 OF 2021
Shaikh Kasim Shaikh Hasan
VERSUS
The Union Of India & Ors.
29 906.WP.7866.21.odt
1178 WRIT PETITION NO. 9591 OF 2025
Rohidas Ananda Patil Died Through Lrs Laxmikant & Ors.
VERSUS
The Union Of India & Ors.
1179 WRIT PETITION NO. 9722 OF 2025
Shiva Bhiva Goyekar
VERSUS
The Govt. Of India Through The Deputy Secretary & Ors.
1195 WRIT PETITION NO. 9928 OF 2025
Shri Ekviradevi Shaikshanik Mandal Through Its Secretary P.b. Wagh
VERSUS
The National Highway Authority Of India Through Its Project Director & Anr.
1202 WRIT PETITION NO. 9938 OF 2025
Santosh Dwarkadas Agrawal & Ors.
VERSUS
The Union Of India & Ors.
1203 WRIT PETITION NO. 9940 OF 2025
Komalsingh Bhimsingh Rajput Died Through Lrs Nirmalabai & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1206 WRIT PETITION NO. 9943 OF 2025
Komalsingh Bhimsingh Rajput Died Through Lrs Nirmalabai & Ors.
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1212 WRIT PETITION NO. 3441 OF 2023
Purushottam Pandharinath Joshi
VERSUS
The Union Of India Through The Deputy Secretary & Ors.
1255 WRIT PETITION NO. 3607 OF 2025
Rajendra Walchand Shinde
VERSUS
The National Highway Authority Of India Through Its Project Director & Anr.
WRIT PETITION NO.9953 OF 2025
Abhijit Sangramsing Rajput and Ors.
Versus
The Competent Authority Land Acquisition and Anr.
30 906.WP.7866.21.odt
WRIT PETITION NO.9957 OF 2025
Unnikrushnan Narayan Nayar and Anr.
Versus
The Competent Authority Land Acquisition N.H.A.I. and Anr.
...
Advocate for the petitioners : Mr. Dipesh D. Pande, Mr. Vikrant P. Raje, Mr.
Anudeep D. Sonar, Mr. Suniket A. Kulkarni, Mr. Prafullasing H. Patil a/w Mr.
Rakesh R. Dube and R.M. Patil, Mr. Vijay B. Patil (Advocate/s in the respective
Petitions)
Advocate for Respondent / State : Mr. A.B. Girase, Govt. Pleader,
Mr. S.K. Tambe, Addl. G.P., Mr. S. D. Ghayal, Addl. G.P., Mr. S.P. Sonpawale,
AGP, Mr. V.M. Kagne, AGP, Mr. R.K. Ingole, AGP, Mrs. Saie S. Joshi, AGP,
Ms. Neha B. Kamble, AGP, Mr. S.V. Hange, AGP in respective petitions.
Standing Counsel for UOI : Mr. A.G. Talhar DSGI, Mr. Ravi R. Bangar,
Mr. Amol N. Patale, Mr. Madhur A. Golegaonkar, Mr. R. B. Bhosale, Mr. Suresh
W. Munde, Mrs. S. S. Kulthe, Mr. Rahul B. Bagul, Mr. S.S. Deve, Mrs. Nikita
Gore, Mr. Bhushan B. Kulkarni, Mr. D.B. Gaikwad in Respective Petitions
Advocate for Respondent - NHAI : Mr. Sagar Varma a/w Mr. Sagar Ladda,
Mr. D. S. Manorkar and Mr. D. P. Madkar, Mr. Suhas P. Urgunde,
Mr. V.T. Sakolkar in Respective Petitions
...
CORAM : MANISH PITALE &
Y. G. KHOBRAGADE, JJ.
DATE : 08.08.2025
ORAL ORDER (PER - MANISH PITALE, J.) :
1. Writ Petition Nos.9953/2025 and 9957/2025 are not board. Upon
mentioning taken on board.
2. In these petitions, similar issues are raised by the petitioners and
we find that on earlier occasion, this Court has disposed of the petitions, issuing
specific directions that have partly addressed the concerns raised by the
petitioners herein.
31 906.WP.7866.21.odt
3. On 17.07.2025, this Court passed a common order in writ petition
No. 240 of 2023 (Rajendra Namdev Patil and others Vs. The Competent
Authority, Land Acquisition and another) with connected writ petitions, as
under:-
1. When these petitions are called out for consideration, there
is no serious dispute about the fact that the issues raised in these
petitions are covered by earlier order passed by this Court in
similar matters. On 26.06.2025, this Court passed a common order
in Writ Petition No.12512/2019 (Trimbak Aadhar Bhamre and
Anr. Vs. The Union of India and others with connected writ
petitions) granting relief similar to the relief claimed in this
petition.
2. It is the case of the petitioners that, they are entitled to
solatium and interest on the compensation amount in accordance
with principles laid down by the Supreme Court in the case of
Union of India and Anr. Vs. Tarsem Singh and Ors.; (2019) 9 SCC
304.
3. In the said order passed in Trimbak Aadhar Bhamre Vs. the
Union of India (supra), while considering identical contention, this
Court held as follows :
"5. This Court, at the Principal Seat, in Writ Petition
No.11932 of 2019 (Hiraman Namdeo Lonare and others
Vs. The Union of India and Others) and a group of cases,
vide judgment dated 08.04.2025, recorded that the parties
agree that the main issue involved in the Petitions was
covered by the decision in Tarsem Singh (supra).
6. In view of the application made by the NHAI in
Miscellaneous Application Diary No.2572 of 2020 in Civil
Appeal No.7086 of 2019, the Hon'ble Supreme Court had
passed an order on 30.07.2021, clarifying that the words
"(1A) and" appearing in paragraph 41 of the judgment
dated 19.09.2019, be deleted. Accordingly, the relief that
was granted, was in terms of Section 23 and 28 of the
Land Acquisition Act, 1894 and not under Section 23(1A).
7. In Hiraman Namdeo Lonare (supra), the judgment
of the Hon'ble Supreme Court dated 04.02.2025 (supra),
was also cited. It was observed by this Court that the
32 906.WP.7866.21.odt
NHAI would compute and pay the Petitioners, solatium
and interest in accordance with the principles laid down in
the said matters, within three months of the uploading of
the order dated 08.04.2025.
8. Thereafter, the judgment was delivered by the
Hon'ble Supreme Court on 04.02.2025, rejecting all the
Review Petitions. Neither the Petitioners, nor the NHAI,
have ever challenged the Arbitral Awards before any
Court.
9. With regard to the objection on the maintainability
of these Petitions, an identical issue was raised before this
Court at the Principal Seat in Writ Petition No.9608 of
2023 (Kisanlal Bairudas Jain Vs. Union of India and
others) and group of cases. By judgment dated
09.05.2025, this Court referred to the law laid down by the
Hon'ble Supreme Court in M/s Godrej Sara Lee Ltd Vs.
The Excise and Taxation Officer-cum-Assessing Authority
and Ors, 2023 (384) ELT 8 (SC) and delivered a verdict
concluding that the objection to the maintainability of the
Petitions on the ground of an alternate remedy, is
overruled.
10. We direct the Competent Authority to compute and
pay all these Petitioners, solatium and interest in
accordance with the principles enunciated in Tarsem Singh
(supra), within three months from today.
11. As like the directions set out in Hiraman (supra), we
record that if the payment of such compensation is delayed
or is wrongly concluded on assumptions and
presumptions, we would hold the Officers of the
Competent Authority, responsible for the delayed payment
or insufficient payment and in which case, if the interest
for delayed payment or insufficient payment is computed,
in any proceeding brought to this Court or before
whichever authority, such interest component or
insufficient payment, will be recovered from the salaries of
the Officers who are responsible for such erroneous
calculations.
12. Insofar as the contention of the learned Advocate
for the NHAI, that there ought not to be a double payment
with reference to the loss of easementary rights at the rate
of 10%, since that issue is not addressed to the Court in
these Petitions by the Petitioners and since the Arbitral
Award has not been challenged by the NHAI, we do not
33 906.WP.7866.21.odt
have to express any view on this aspect.
13. In view of the above, all these Writ Petitions before
us are disposed off in the light of Tarsem Singh (supra) and
the above referred orders."
4. We are of the opinion that these petitions can also be allowed and
disposed of in view of the above quoted order passed in petition No.12512/2019
(Trimbak Aadhar Bhamre and Anr. Vs. The Union of India and others with
connected writ petitions) granting relief similar to the relief claimed in these
petitions.
5. The learned counsel Mr. Urgunde for the contesting
respondents submits that reply affidavit can be placed on record within
one week. Since we have orally heard the learned counsel for the
contesting respondents and understood the issues raised by them,
permission to file reply affidavits within one week can be granted.
Accordingly, reply affidavits, if any, be filed within one week from today.
6. It is further pointed out by the contesting respondents that this
Court may consider directing the petitioners to produce all relevant documents
before the competent authorities for verification when the competent authorities
undertake any exercise of computation of amounts payable to the petitioners
towards solatium and interest in accordance with the principles noted in the
above quoted order of this Court. It is further submitted that even if this Court
were to pass an order in favour of the petitioners in the same manner as earlier
orders have been passed in the case of similarly situated petitioners, it may be
34 906.WP.7866.21.odt
observed that such payments shall be subject to challenges raised, if any, under
sections 34 and 37 of the Arbitration and Conciliation Act, 1996.
7. At this stage, the learned counsel for the contesting
respondents submits that in some of the petitions the petitioners have
directly filed writ petitions before this Court seeking relief on the basis of
the aforesaid judgment of the Supreme Court in the case of Union of India
and another Vs. Tarsem Singh and others (supra). It is submitted that the said
petitioners have not initially approached the competent authority. We are
of the opinion that the aforesaid fact need not detain us in disposing of the
said petitions also, as it would be open for the parties to invoke Section
3G (5) of the National Highways Act, 1956, limited only to any grievance
with regard to the quantum calculated by the competent authority after
complying with the ratio of the judgment of the Hon'ble Supreme Court in
the case of Union of India and another Vs. Tarsem Singh and others (supra).
Needless to say that the subsequent challenges under Sections 34 and 37
of the Arbitration and Conciliation Act, 1996, would also be available to
the aggrieved party if any.
8. It is further submitted on behalf of the contesting respondent
that yesterday a review petition is preferred by the National Highway
Authority of India before the Hon'ble Supreme Court seeking review of
the aforementioned judgment in the case of Union of India and another Vs.
Tarsem Singh and others (supra). Mere filing of review petition would not
35 906.WP.7866.21.odt
detain this Court from disposing of the present writ petitions, in the light
of the fact that petitions raising identical issues have been already
disposed of earlier by this Court.
9. Considering the aforesaid submissions made on behalf of the
contesting respondents, we are inclined to allow these petitions in the following
manner :-
(a) In the light of above, these petitions are allowed by directing the
competent authorities to compute and pay to the petitioners solatium and interest
in accordance with the principles enunciated in the case of Union of India and
another Vs. Tarsem Singh and others (supra) within a period of six (6) months
from today.
(b) It is made clear that the petitioners shall assist the competent
authorities by producing all relevant documents and upon verification of the
same, the competent authorities shall proceed further. It is also clarified that
payments made pursuant to the directions given herein-above, shall be subject to
the challenges, if any, raised under sections 34 and 37 of the Arbitration and
Conciliation Act, 1996.
(c). In the light of the observations made herein above, it is
further made clear that if any of the parties are aggrieved by the quantum
and computation carried out by the competent authority while carrying out
the directions given herein above, the remedy of Section 3G (5) of the
National Highways Act, 1956 would be available to such aggrieved party
36 906.WP.7866.21.odt
in accordance with law. It is further made clear that the competent
Authority while implementing the directions given herein above shall give
reasonable hearing to all stake holders.
10. Writ petitions are disposed of in the above terms.
11. Pending applications, if any, also stand disposed of.
(Y. G. KHOBRAGADE, J.) (MANISH PITALE, J.)
habeeb/
