The Executive Engineer K.K.V.M. Thr ... vs Fulchand Somnath Giri And Anr
2024 Latest Caselaw 25541 Bom

Bombay High Court

The Executive Engineer K.K.V.M. Thr ... vs Fulchand Somnath Giri And Anr on 5 September, 2024

                                  (1)                        [ca8547.23]


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 BENCH AT AURANGABAD

               953 CIVIL APPLICATION NO. 8547 OF 2023
                          IN FAST/1638/2023
                  THE EXECUTIVE ENGINEER AND OTHERS
                                VERSUS
                        FULCHAND SOMNATH GIRI
                                 WITH
                 CIVIL APPLICATION NO. 8548 OF 2023

               959 CIVIL APPLICATION NO. 10937 OF 2023
                          IN FAST/17395/2023
         THE EX. ENGINEER K.K.V.M. THR M.I.D. OSMANABAD AND ORS
                                 VERSUS
                        DILIP KALYAN GIRI AND ANR
                                   WITH
                 CIVIL APPLICATION NO. 10938 OF 2023

               960 CIVIL APPLICATION NO. 10939 OF 2023
                          IN FAST/17279/2023
     THE EXECUTIVE ENGINEER K.K.V.M. THR MID, OSMANABAD AND OTHERS
                                 VERSUS
                    FULCHAND SOMNATH GIRI AND ANR
                                  WITH
                 CIVIL APPLICATION NO. 10940 OF 2023

               961 CIVIL APPLICATION NO. 10941 OF 2023
                          IN FAST/17341/2023
        THE EXECUTIVE ENGINEER KKVM THR MID, OSMANABAD AND ORS
                                VERSUS
                           PANDIT KALYAN GIRI
                                 WITH
                 CIVIL APPLICATION NO. 10942 OF 2023

                971 CIVIL APPLICATION NO. 362 OF 2024
                          IN FAST/17337/2023
        THE EXECUTIVE ENGINEER KKVM THR MID, OSMANABAD AND ORS
                                VERSUS
                           SOMA SUNDAR GIRI
                                 WITH
                  CIVIL APPLICATION NO. 363 OF 2024


Mr.Ruturaj Patil, Advocate for the applicant.
                                           (2)                     [ca8547.23]


                                     CORAM      : KISHORE C. SANT, J.

                                     DATE       : 05.09.2024
PC :-

01. Issue notice to the respondents, returnable on 12.12.2024.

02. Till returnable date, there shall be stay to the impugned judgment and award subject to condition of depositing entire amount under the award along with accrued interest in this Court before next date.

[KISHORE C. SANT, J.] snk/2024/sep24/ca8547.23