The Branch Manager, Icici Lombard ... vs Sunanda Dilip Patil And Others
2024 Latest Caselaw 25539 Bom

Bombay High Court

The Branch Manager, Icici Lombard ... vs Sunanda Dilip Patil And Others on 5 September, 2024

                                            (1)                     [fa2024.24]


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                           925 FIRST APPEAL NO. 2024 OF 2024

 THE BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE CO LTD
                            VERSUS
               SUNANDA DILIP PATIL AND OTHERS
                             WITH
            CIVIL APPLICATION NO. 9007 OF 2024

Mr.M.R. Deshmukh, Advocate for the appellant.

                                       CORAM      : KISHORE C. SANT, J.

                                       DATE       : 05.09.2024

PC :-

01.                 Issue     notice   to   the   respondents,   returnable   on
14.11.2024.

02. Till next date, there shall be stay to the impugned judgment and award subject to deposit of entire amount as per the award along with interest in this Court before next date.

[KISHORE C. SANT, J.]

snk/2024/sep24/fa2024.24