The Executive Engineer Minor ... vs Pandhari Jaywanta Dalve Died L.Rs. ...
2024 Latest Caselaw 25530 Bom

Bombay High Court

The Executive Engineer Minor ... vs Pandhari Jaywanta Dalve Died L.Rs. ... on 5 September, 2024

                                            (1)                          [ca11576.23]


                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               BENCH AT AURANGABAD

             962 CIVIL APPLICATION NO. 11576 OF 2023
                        IN FAST/27881/2023
  THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION OSMANABAD AND
                                ORS
                              VERSUS
       PANDHARI JAYWANTA DALVE DIED L.RS. MOHAN RAWAN DALVE
                               WITH
               CIVIL APPLICATION NO. 11577 OF 2023

              963 CIVIL APPLICATION NO. 11588 OF 2023
                         IN FAST/25851/2023
     THE EXECUTIVE ENGINEER, MINOR IRRIGATION DIVISION, OSMANABAD
                                VERSUS
    PRABHU MAHADU DALVE DECEASED THROUGH L RS KASHINATH PRABHAU
                           DALVE AND OTHERS
                                 WITH
                 CIVIL APPLICATION NO. 11589 OF 2023

Mrs.Kalpana Kulkarni (Sonpawale) h/f. Mr. S.P. Sonpawale, Advocate for the
applicant.

                                      CORAM        : KISHORE C. SANT, J.

                                      DATE         : 05.09.2024
PC :-

01. Issue notice to the respondents, returnable on 12.12.2024.

02. Till next date, there shall be stay to the impugned judgment and award, subject to deposit of entire amount under the award along with accrued interest in this Court before next date.

[KISHORE C. SANT, J.]

snk/2024/sep24/ca11576.23