Shri Arjun Ramchandra Nichit And Ors vs Sou.Sarubai Rakhama Nichit
2024 Latest Caselaw 25506 Bom

Bombay High Court

Shri Arjun Ramchandra Nichit And Ors vs Sou.Sarubai Rakhama Nichit on 5 September, 2024

                                                                                   213-SA-308-2011.docx

                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
   rrpillai                                               CIVIL APPELLATE JURISDICTION
                                                        SECOND APPEAL NO. 308 OF 2011


                                Shri Arjun Ramchandra Nichit and Others                     ...        Appellants
                                       Vs.
                                Sou. Sarubai Rakhama Nichit                                 ...        Respondent


                                Mr. Vaibhav M. Parashuram i/b. P. M. Khankar for the Appellant.
                                Mr. Shubham Sane h/f. Mr. Shailesh Chavan for Respondent Nos.
                                4 to 6.
                                Mr. Vishwajeet Kapse a/w. Mr. Kartavya Ostwal for Respondent Nos.
                                1 to 3.

                                                                  CORAM : GAURI GODSE, J.

                                                                  DATE :     5th SEPTEMBER 2024

                                ORDER :

1. Heard learned counsel for the parties.

2. Arguments concluded. Judgment reserved.

3. Interim relief already granted in the Second Appeal shall

continue till the pronouncement of judgment.

                                                                                           [GAURI GODSE, J.]


RAJESHWARI   RAMESH PILLAI

PILLAI       2024.09.06
             13:40:09 +0530