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Rare Earths Workers Union vs Indian Rare Earths Limited And Anr
2024 Latest Caselaw 25504 Bom

Citation : 2024 Latest Caselaw 25504 Bom
Judgement Date : 5 September, 2024

Bombay High Court

Rare Earths Workers Union vs Indian Rare Earths Limited And Anr on 5 September, 2024

                                                                                 Board Sr.No.:-14

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7718 OF 2007

 Rare Earths Workers Union                                ....PETITIONER
             V/S
 Indian Rare Earths Limited And Anr.                    ....RESPONDENT

Mr. Jaiprakash Sawant for Petitioner Mr. Amit Sale i/by M/S. Consulta Juris for Respondent No. 1

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 5th September, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

 
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