Citation : 2024 Latest Caselaw 25432 Bom
Judgement Date : 4 September, 2024
Board Sr.No.:-20
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10675 OF 2019
Kolte Patil Developers Ltd Through Drector ....PETITIONER
M.d.kolte
V/S
Chief Controller Revenue Authority And ....RESPONDENT
Inspector General Maharashtra State And Ors
Mr. G. S. Godbole, Sr. Adv. a/w Ms. S. S. Kanetkar for Petitioner Ms. M. S. Bane, AGP for State / Respondent nos. 1 to 4
CORAM : HON'BLE JUSTICE SHARMILA U. DESHMUKH J DATE : 4th September, 2024 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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