Shri. Vinod Ramdasji Bhute vs The State Of Maharashtra Through Honble ...
2024 Latest Caselaw 25326 Bom

Bombay High Court

Shri. Vinod Ramdasji Bhute vs The State Of Maharashtra Through Honble ... on 3 September, 2024

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

                                                                     1                               WP2835-14.odt


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH, NAGPUR

                         CIVIL APPLICATION (W) NO. 1386/2024 IN WRIT PETITION NO. 2835/2014
                          (VINOD RAMDASJI BHUTE VERSUS THE STATE OF MAHARASHTRA & OTHERS)

                       Office Notes, Office Memoranda of Coram,
                       appearances, Court's orders of directions                   Court's or Judge's order
                       and Registrar's orders.
                               Shri P.A. Ghare, counsel for the petitioner.
                               Shri N.S. Rao, Assistant Government Pleader for the respondents.

                                 CORAM : NITIN W. SAMBRE AND ABHAY J. MANTRI, JJ.

                                 DATE    : SEPTEMBER 03, 2024

                       P. C.

This is a civil application for issuance of appropriate directions based

on the recommendations made by the Divisional Commissioner in the matter

of creation of permanent posts of Law Officers.

2. On behalf of the State Government, the Collector has filed an affidavit

and has placed reliance on the order dated July 12, 2016 delivered in Special

Leave Petition (C) No.34788-34789 of 2012 with other connected matters

wherein the Apex Court has ruled that the creation of posts cannot be termed

to be on permanent basis.

3. In response to the Courts query, the Assistant Government Pleader

submits that the full text of the judgment would be produced within a period

of one week.

4. List the writ petition for further consideration on September 18, 2024.

(ABHAY J. MANTRI, J.) (NITIN W. SAMBRE, J.)

APTE

Signed by: Apte Designation: PS To Honourable Judge Date: 03/09/2024 15:41:18