Dinesh Kumar Agrawal vs Smt. Malti Jayant Soni And Ors
2024 Latest Caselaw 25318 Bom

Bombay High Court

Dinesh Kumar Agrawal vs Smt. Malti Jayant Soni And Ors on 3 September, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                8. INPT 2-24.doc


                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              IN ITS INSOLVENCY JURISDICTION

                                             INSOLVENCY PETITION NO. 2 OF 2024


                       Re:
                       Smt. Malti Jayant Soni and Ors.                        ...Judgment Debtors

                       Ex-Parte:
                       Dinesh Kumar Agarwal                                   ...Petitioning Creditor


                       Mr. Girish Kedia for the Petitioning Creditor.
                       None for the Judgment Debtor.
                       Ms. M. R. Parkar, Insolvency Registrar present.

                                                 CORAM       :   ABHAY AHUJA, J.

DATE : 3rd SEPTEMBER, 2024 P.C. :

NIKITA YOGESH GADGIL 1. Mr. Kedia, learned Counsel appears for the Petitioning Creditor

and submits that since the payments appears to have been made, the

matter be listed for withdrawal on the next date.

2. List on 1st October, 2024.

(ABHAY AHUJA, J.)