Ashwin Khater And Anr vs Avinash Khater And 3 Ors
2024 Latest Caselaw 25204 Bom

Bombay High Court

Ashwin Khater And Anr vs Avinash Khater And 3 Ors on 2 September, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                              49-SJ-8-2021.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION

                   SUMMONS FOR JUDGMENT NO. 8 OF 2021
                                  IN
                 COMMERCIAL SUMMARY SUITS NO. 12 OF 2021

 Ashwin Khater and another                  ... Plaintiffs
          Versus
 Avinash Khater and others                  ... Defendants

                                   WITH
                  INTERIM APPLICATION (L) NO. 8765 OF 2024
                                    IN
                   SUMMONS FOR JUDGMENT NO. 8 OF 2021

 Mr. Rashmin Khandekar alongwith Ms. Shaheda Madraswala and Ms.
 Uttara Jhaveri instructed by Vashi & Vashi, Advocate for the Plaintiff.
 Mr. Dharam Jumani alongwith Mr. Munaf Virjee, Mr. Rushabh Parekh
 and Mr. Akash Agarwal, Advocate for the Defendant No.1.
 Mr. Yash Momaya instructed by Mr. Jayesh Mestry for Defendants No.2
 and 3.

                                  CORAM     :        ABHAY AHUJA, J.

                                  DATE      :        2 SEPTEMBER, 2024
 P.C. :

1. Pursuant to the order dated 1st August 2024, today Mr.

Khandekar has concluded his arguments on behalf of Plaintiff.

2. For Mr. Jumani to commence his arguments on behalf of

Defendant No.1 and for Mr. Momaya to commence his arguments on

behalf of Defendant Nos.2 and 3, list on 7th October 2024 at 3.15 p.m.

(ABHAY AHUJA, J.)