Roshanlal Jain vs M.H.A.D.A.And Anr
2024 Latest Caselaw 25149 Bom

Bombay High Court

Roshanlal Jain vs M.H.A.D.A.And Anr on 2 September, 2024

Author: M.S. Sonak

Bench: M.S. Sonak

                                                                           3-OSWP-118-1994+.DOC




                                                                                                Sumedh



                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                             WRIT PETITION NO. 118 OF 1994
                                                        WITH
                                        CHAMBER SUMMONS NO. 275 OF 2015
                                                          IN
                                             WRIT PETITION NO. 118 OF 1994


                       Roshanlal Jain                                                 ...Petitioner
                           Versus
                       MHADA & Anr                                                 ...Respondents

WITH WRIT PETITION NO. 706 OF 2023 Unnat Nagar Varsha Co-operative Housing ...Petitioner Society Ltd Versus Maharashtra Housing And Area Development ...Respondent

Mr BP Pandey, with Ridhima Mangaonkar i/b Ridhima Mangaonkar, for the Petitioner in WP/118/1994 and for Respondent No. 3 in WP/706/2023. Mr PG Lad, with Sayli Apte, Shreya Shah, for the Respondent-

MHADA.

Ms Uma Palsuledesai, AGP, for the Respondent-State in WP/118/1994, with Ms Usha Rahi, AGP, for the Respondent-State in WP/706/2023. Mr TD Deshmukh, for Respondent No. 1.

Digitally signed by SUMEDH SUMEDH NAMDEO NAMDEO SONAWANE SONAWANE Date:

2024.09.03 09:58:38

3-OSWP-118-1994+.DOC

CORAM: M.S. Sonak & Kamal Khata, JJ DATED: 2nd September 2024 PC:-

1. Heard Arguments.

2. Reserved for orders/Judgment.

(Kamal Khata, J) (M.S. Sonak, J)