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Dhiraj Uttam Ashtankar And Another vs The State Of Maharashtra, Thr. ...
2024 Latest Caselaw 14617 Bom

Citation : 2024 Latest Caselaw 14617 Bom
Judgement Date : 7 May, 2024

Bombay High Court

Dhiraj Uttam Ashtankar And Another vs The State Of Maharashtra, Thr. ... on 7 May, 2024

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 340 OF 2023
                              In
                        STAMP NO. OF

 Dhiraj Uttam Ashtankar And Another              ....PETITIONER
             V/S
 The State Of Maharashtra, Thr. Secretary, Urban
                                              ....RESPONDENT

Development Dept., Mumbai And Others

RAHUL TAJNE for Petitioner (FOR R 2 TO 4) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE SMT. JUSTICE M. S. JAWALKAR, JJ DATE : 7th May, 2024 P.C. :

Shri Rahul Tajne Adv. for the petitioner. Shri Girish Kunthe Adv. for R-2 to 4. Mrs.D.I.Charlewar AGP for R-1. CLOSED FOR JUDGMENT/ORDERS

( FOR REGISTRAR JUDICIAL )

 
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