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Ku. Sangita D/O Ramchandra Pawar (Sau. ... vs The Vice-Chairman/ Member Secretary, ...
2024 Latest Caselaw 14616 Bom

Citation : 2024 Latest Caselaw 14616 Bom
Judgement Date : 7 May, 2024

Bombay High Court

Ku. Sangita D/O Ramchandra Pawar (Sau. ... vs The Vice-Chairman/ Member Secretary, ... on 7 May, 2024

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 438 OF 2023
                              In
                        STAMP NO. OF

 Ku. Sangita D/o Ramchandra Pawar (sau.        ....PETITIONER
 Sangita W/o Rambhau Ingle)
              V/S
 The Vice-chairman/ Member Secretary, S. T. ....RESPONDENT

Caste Certificate Scrutiny Committee, Yavatmal And Ors

PREETI D RANE for Petitioner (FOR R 3) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE SMT. JUSTICE M. S. JAWALKAR, JJ DATE : 7th May, 2024 P.C. :

Ms.Himani Kavi Adv. for the petitoner. Shri A.M.Ghogare AGP for R-1. Adv.Amey Motlag h/f shri V.M.Kulsange Adv. for R-3. CLOSED FOR THE JUDGMENT/ORDERS.

( FOR REGISTRAR JUDICIAL )

 
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