Vilas Rambhau Chaudhari vs Slum Rehabilitation Authority And And 6 ...
2024 Latest Caselaw 14614 Bom

Bombay High Court

Vilas Rambhau Chaudhari vs Slum Rehabilitation Authority And And 6 ... on 7 May, 2024

Author: Sandeep V. Marne

Bench: Sandeep V. Marne

                                                                             Board Sr.No.:-6

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1769 OF 2023

 Vilas Rambhau Chaudhari                        ....PETITIONER
            V/S
 Slum Rehabilitation Authority And And 6 Ors.....RESPONDENT

Mr. Anoshak Daver with Mr. Omkar Kulkarni, for Petitioner

Mr. Shashikant Surana i/b Mr. Madhur Surana, for Resp. No. 5

Mr. Karl Tamboly i/b Jay & Co., for Respondent No. 6

Mr. Jagdish G. Aradwad (Reddy), for AGRC, Respondent No. 7

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 7th May, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )