Pankaj Rajendra Kapoor And Ors vs Shilpa Pankaj Kapoor
2024 Latest Caselaw 14611 Bom

Bombay High Court

Pankaj Rajendra Kapoor And Ors vs Shilpa Pankaj Kapoor on 7 May, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

                                                                              Board Sr.No.:-35

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

            CR. REVISION APPLN. NO. 140 OF 2024

 Pankaj Rajendra Kapoor And Ors                         ....APPLICANT
             V/S
 Shilpa Pankaj Kapoor                                ....RESPONDENT

WITH CRI-INTERIM APPLICATION STAMP NO. 6155 OF 2024 In Cr. Revision Appln. 140 OF 2024

Pankaj Rajendra Kapoor ....PETITIONER V/S State Of Maharashtra Through Pp ....RESPONDENT

Mr. Santosh Adukia for applicant

Ms. Geeta Mulekar APP for state

CORAM : HON'BLE JUSTICE SHARMILA U. DESHMUKH J DATE : 7th May, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )