Sheth Developers Private Limited vs Municipal Corporation Of The City Of ...
2024 Latest Caselaw 14610 Bom

Bombay High Court

Sheth Developers Private Limited vs Municipal Corporation Of The City Of ... on 7 May, 2024

Author: M. S. Karnik

Bench: M. S. Karnik

                               Darshan Patil                                    28-CP-320-2024.doc


                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               CIVIL APPELLATE JURISDICTION

                                               CONTEMPT PETITION NO.320 OF 2024
                                                              IN
                                                WRIT PETITION NO.12362 OF 2023

                               SHETH DEVELOPERS PRIVATE LIMITED            ..PETITIONER
                                    VS.
                               MUNICIPAL CORPORATION OF THE CITY
                               OF THANE THROUGH MUNICIPAL
                               COMMISSIONER                                ..RESPONDENT
                                                      ------------
                               Adv. Mustafa Nulwala a/w Adv. Samit Shukla a/w Adv.
                               Saloni Shah i/b DSK Legal for the Petitioner.
                               Adv. Mandar Limaye for Thane Municipal Corporation.
                                                         ------------
                                                       CORAM : M. S. KARNIK &
                                                                 KAMAL KHATA, JJ.

                                                       DATE    : MAY 07, 2024
                               P.C.:

1. The petitioner alleges breach of the judgment and

order dated 1st November, 2023 passed by this Court in Writ

Petition No. 12362 of 2023.

2. Learned counsel Mr. Limaye has instructions to appear

on behalf of the respondent. He prays for some time to go

through the petition and obtain necessary instructions.

3. At his request, stand over to 19th June 2024.

(KAMAL KHATA, J.) (M. S. KARNIK, J.)

Signed by: Darshan Patil Designation: PA To Honourable Judge Date: 08/05/2024 10:43:17