The New India Assurance Co. Ltd., Thr. ... vs Smt. Maya Wd/O Sanjay Akhare And Others
2024 Latest Caselaw 14562 Bom

Bombay High Court

The New India Assurance Co. Ltd., Thr. ... vs Smt. Maya Wd/O Sanjay Akhare And Others on 7 May, 2024

Author: G. A. Sanap

Bench: G. A. Sanap

                                                                  -1-                         11.CAF.444.2024.odt



                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         NAGPUR BENCH AT NAGPUR

                                              FIRST APPEAL NO. 444 OF 2024
                                                The New India Assurance Co. Ltd.
                                                              Vs.
                                              Smt. Maya Wd/o. Sanjay Akhare & Ors.
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                 Office Notes, Office Memoranda of Coram,                     Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
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                                        Ms. S.H. Bhatia, Advocate for the Appellant.

                                                    CORAM : G. A. SANAP, J.

DATED : 7th MAY, 2024.

. Heard.

2. Issue notice to the respondents, returnable within eight weeks.

CIVIL APPLICATION (CAF) NO.1349 OF 2024

3. Heard.

4. The amount of compensation has been deposited as per the order of the learned Commissioner.

5. In view of this, there shall be stay to the execution of the judgment and order dated 23.02.2024 until the disposal of the appeal.

6. The application stands disposed of, accordingly.

(G. A. SANAP, J.) Vijay

Signed by: Mr. Vijay Kumar Designation: PA To Honourable Judge Date: 08/05/2024 19:35:26