Orient Club Building And Association ... vs Mrs. Nilofer Abijit Gupta And Ors
2024 Latest Caselaw 14318 Bom

Bombay High Court

Orient Club Building And Association ... vs Mrs. Nilofer Abijit Gupta And Ors on 6 May, 2024

                                                                              Board Sr.No.:-31

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 10047 OF 2019

 Orient Club Building And Association And Ors....PETITIONER
             V/S
 Mrs. Nilofer Abijit Gupta And Ors         ....RESPONDENT

Counsel Mr. Ankit Lohia & Counsel Ms. Aditi Bhat a/w Adv. Sunil T., Adv. Priya Diwadkar & Adv. Dhrishti Bhindora i/b Manilal Khan Ambalal & Co. for Petitioner Sr. Adv. JP Sen a/w Adv. Jai Chhabria, Adv. Nidhi Chauhan, Adv. Shashwat Rai and Adv. Shuvam Agarwal i/b Keystone

Ms. Jai Kanade a/w Ms. Shlesha Sheth and Ms. Kalyani Deshmukh i/b F2B & Associates for Respondent No. 2 and 3

CORAM : HON'BLE SHRI JUSTICE RAJESH S. PATIL J DATE : 6th May, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )