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Mrs Pramodeeni Bapu Sawant vs Smt Vandana Krushna Principal ...
2024 Latest Caselaw 14310 Bom

Citation : 2024 Latest Caselaw 14310 Bom
Judgement Date : 6 May, 2024

Bombay High Court

Mrs Pramodeeni Bapu Sawant vs Smt Vandana Krushna Principal ... on 6 May, 2024

Author: M.M. Sathaye

Bench: Nitin Jamdar, M.M. Sathaye

2024:BHC-AS:21163-DB

             JPP                                   1                       9. CP 353.19.doc


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        CIVIL APPELLATE JURISDICTION

                          CONTEMPT PETITION NO. 353 OF 2019
                                       in
                           WRIT PETITION NO. 14256 OF 2018

             Pramodeeni Bapu Sawant                             ... Petitioner

                     V/s.

             Vandana Krushna and Ors.                           ... Respondents

             Mr. Vinayak R. Kumbhar with Rajendra B. Khaire and Aniket S.
             Phapale i/b. Ashwini N. Bandiwadekar for the Petitioner
             Mr. B.V. Samant, Addl. G.P. with Ms. P.N. Diwan, AGP for the
             Respondent No.2

                                                 CORAM : NITIN JAMDAR &
                                                        M.M. SATHAYE, JJ.

DATE : 06 MAY 2024

P.C. :-

Th Petitioner has alleged that the Respondents have committed contempt of the judgment and order of this Court in Writ Petition No. 14256 of 2018 dated 9 April 2019. The Petition has remained pending. No notice is issued.

2. The learned Counsel for the Petitioner states that the Petitioner has now superannuated from service and therefore, the benefit of this decision is no longer possible. In fact, the Petitioner

JPP 2 9. CP 353.19.doc

has filed the praecipe for withdrawal of the Contempt Petition which is though incorrect, does place on record that the grievance of the Petitioner also no longer survives. That being the position, we are not inclined to proceed further in the contempt jurisdiction.

3. The Contempt Petition is disposed of.

          M.M. SATHAYE, J.                    NITIN JAMDAR, J.





 

 
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