Dr. Kaushik Girishchandra Rathod , Dy ... vs The Honourable Administrator , U.T. ...
2024 Latest Caselaw 14309 Bom

Bombay High Court

Dr. Kaushik Girishchandra Rathod , Dy ... vs The Honourable Administrator , U.T. ... on 6 May, 2024

MUGDHA                                                       1                  9-WP 12647-23.doc
MANOJ
PARANJAPE
Digitally signed by
MUGDHA MANOJ
PARANJAPE
Date: 2024.05.07
                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
11:21:04 +0530

                                      CIVIL APPELLATE JURISDICTION

                                           WRIT PETITION NO.12647 OF 2023


                       Dr. Kaushik Girishchandra Rathod,
                       Dy. Director, NVBDCP                                    ... Petitioner
                            V/s.
                       The Hon'ble Administrator, U.T.,
                       Administration of DNH and Daman
                       & Diu & Ors.                                            ... Respondents


                       Mr. Rajeev N. Kumar a/w Mr. Amey Kanse for the Petitioner.

                       Mr. H. S. Venegavkar for the Respondent-UOI.


                                        CORAM : DEVENDRA KUMAR UPADHYAYA, CJ. &
                                                ARIF S. DOCTOR, J.

DATE : 6th MAY 2024 P.C. :

Heard.

2. Judgment is reserved.

                       (ARIF S. DOCTOR, J.)                                    (CHIEF JUSTICE)




                            Mugdha                                                                           1 of 1