United India Insurance Co. Ltd vs Indirabai Laxman Yerkal And Ors
2024 Latest Caselaw 14076 Bom

Bombay High Court

United India Insurance Co. Ltd vs Indirabai Laxman Yerkal And Ors on 3 May, 2024

2024:BHC-AUG:9520




                                                  1

                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   BENCH AT AURANGABAD

                            935 CIVIL APPLICATION NO. 3670 OF 2016
                                       IN FAST/8233/2016

                         UNITED INDIA INSURANCE COMPANY LIMITED
                                            VERSUS
                           INDIRABAI LAXMAN YERKAL AND OTHERS
                                                ...
                             Advocate for Applicant : Mr. S. R. Bagal
                       Advocate for Respondent No.1 : Mr. V. V. Bhavthankar
                                                ...


                                CORAM        : Y. G. KHOBRAGADE, J.

                                DATE         : 03.05.2024
              PER COURT :

              1.    Heard both sides at length.

2. On the grounds set out in the application, the delay of 4 days

caused while filing the first appeal against Judgment and Award dated

26.11.2015 passed by the learned Member, Motor Accident Claims

Tribunal, Latur in M.A.C.P. No. 50/2012 is hereby condoned.

3. Office to register the First Appeal and place before the Court for

further action.

(Y. G. KHOBRAGADE, J.)

shp