Bilt Graphic Paper Products Limited, ... vs Shri Rajagopal Devara, Additional ...
2024 Latest Caselaw 14065 Bom

Bombay High Court

Bilt Graphic Paper Products Limited, ... vs Shri Rajagopal Devara, Additional ... on 3 May, 2024

Author: M.S. Jawalkar

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar

                  905cp130.24                                                                        1
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       NAGPUR BENCH : NAGPUR


                                        CONTEMPT PETITION NO. 130/2024
                                                      IN
                                         WRIT PETITION NO. 4086/2011(D)
                                            BILT Graphic Paper Products Limited
                                                        ...VERSUS...
                                                     Rajagopal Devara
                 ∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞
                 Office Notes, Office Memoranda of Coram,                     Court's or Judge's orders
                 appearances, Court's orders or directions
                 and Registrar's orders
                 ∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞∞
                             Mr. S.V. Manohar, Advocate for the Petitioner(s)


                                  CORAM :- AVINASH G. GHAROTE &
                                           SMT. M.S. JAWALKAR, JJ.

MAY 03, 2024

(1) It is alleged that the directions contained in the judgment dated 29/08/2022 passed by this Court in Writ Petition No. 4086/2011 have not been complied even though reasonable time has been expired.

(2) Issue notice before admission to the Respondent, returnable after two weeks.

(SMT. M.S. JAWALKAR, J.) (AVINASH G. GHAROTE, J.)

..ANSARI Signed by: A.P. ..

ANSARI Designation: PS To Honourable Judge Date: 03/05/2024 18:47:34