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Mahadeo Shrihari Jadhav vs The State Of Maharastra
2024 Latest Caselaw 14060 Bom

Citation : 2024 Latest Caselaw 14060 Bom
Judgement Date : 3 May, 2024

Bombay High Court

Mahadeo Shrihari Jadhav vs The State Of Maharastra on 3 May, 2024

Author: N. R. Borkar

Bench: N. R. Borkar

                                                                              Board Sr.No.:-23

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 424 OF 1999

 Mahadeo Shrihari Jadhav.                              ....APPELLANT
             V/S
 The State Of Maharastra                             ....RESPONDENT

Adv. Trupti Khamkar for Petitioner Adv. Sangeeta D. Shinde APP, for Respondent/State

CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 3rd May, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

 
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