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The M.K.V.D.C. Thr Ex. Engineer, ... vs Patilba Narayan Waman And Ors
2024 Latest Caselaw 14038 Bom

Citation : 2024 Latest Caselaw 14038 Bom
Judgement Date : 3 May, 2024

Bombay High Court

The M.K.V.D.C. Thr Ex. Engineer, ... vs Patilba Narayan Waman And Ors on 3 May, 2024

2024:BHC-AUG:9682
                                               1                  907-CA-1832-21-s.odt




                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    BENCH AT AURANGABAD


                     907 CIVIL APPLICATION NO. 1832 OF 2021 IN FAST/2463/2021

                     THE M.K.V.D.C. THR EX. ENGINEER, MEDIUM PRO. OSMANABAD
                                            AND ANOTHER
                                               VERSUS
                    PATILBA NARAYAN WAMAN (DIED) THR LRS. BABASAHEB PATILBA
                                        WAMAN AND OTHERS
                                                  ...
                            Advocate for Applicant No.1 : Mr. A. M. Gaikwad
                               AGP for Applicant No.2 : Mrs. M. L. Sangit
                             Advocate for Respondents : Mr. S. E. Shekade
                                                  ...

                     908 CIVIL APPLICATION NO. 1680 OF 2021 IN FAST/2520/2021

                    THE M.K.V.D.C., THR EX. ENGINEER, MED. PRO. OSMANABAD AND
                                               ANOTHER
                                                VERSUS
                                 SUDAM TABAJI PAKHARE AND OTHERS
                                                   ...
                            Advocate for Applicant No.1 : Mr. A. M. Gaikwad
                                 AGP for Applicant No.2 : Mr. N. B. Patil
                             Advocate for Respondents : Mr. S. E. Shekade
                                                  ...

                      8 CIVIL APPLICATION NO. 1742 OF 2021 IN FAST/2835/2021

                            VISHWANATH WAMAN SHEKADE AND OTHERS
                                               VERSUS
                       THE M.K.V.D.C., THR, EXECUTIVE ENGINEER, MEDIUM PRO.
                                     OSMANABAD AND ANOTHER
                                                   ...
                           Advocate for Applicant No.1 : Mr. A. M. Gaikwad
                                 AGP for Applicant No.2 : Mr. P. D. Patil
                            Advocate for Respondents : Mr. S. E. Shekade
                                                   ...

                                                   CORAM : S. G. MEHARE, J.

                                                   DATE   : 03-05-2024
                                 2                     907-CA-1832-21-s.odt



PER COURT :-

1.    Heard the learned counsel for the respective parties.

2.    The learned counsel for the applicant/appellant submits that

there was an exorbitant enhancement in the compensation and

interest is not correctly applied. The impugned judgments were

based upon the Lok Adalat's awards.       Those awards are under

challenge. In view of these facts, the appellant has a good case

fors stay. Hence, the order;

                               ORDER

i) The applications are allowed.

ii) The interim stay granted by order, dated 04.02.2021 stands

confirmed till the conclusion of the appeals.

( S. G. MEHARE ) JUDGE

rrd

 
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