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Nivrutti Narayan Kesale vs The State Of Maharashtra Through The ...
2024 Latest Caselaw 13977 Bom

Citation : 2024 Latest Caselaw 13977 Bom
Judgement Date : 3 May, 2024

Bombay High Court

Nivrutti Narayan Kesale vs The State Of Maharashtra Through The ... on 3 May, 2024

Author: R. G. Avachat

Bench: R. G. Avachat

                              1          934to936FA3151.2023&Ors.odt

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    BENCH AT AURANGABAD

                934 FIRST APPEAL NO. 3151 OF 2023

                         Pandit Ramchandra Indrale
                                   VERSUS
    The State Of Maharashtra Through The Collector Latur And Ors
                                      ...
Mr. P. V. Mandlik, Sr. Advocate i/b Mr. Shrikant J. Sonkawade - Advocate
                              for the Appellant
               Mr. B. B. Bhise - AGP for Respondent/State
    Mr. Rajendraa S. Deshmukh, Sr. Advocate i/b Mr. B. R. Surwase -
                        Advocate for Acquiring Body.
                                      ...

                              AND
                935 FIRST APPEAL NO. 3249 OF 2023

                  FIRST APPEAL NO. 2215 OF 2023

                  FIRST APPEAL NO. 2224 OF 2023

                  FIRST APPEAL NO. 2225 OF 2023

                  FIRST APPEAL NO. 2227 OF 2023

                  FIRST APPEAL NO. 2216 OF 2023

                  FIRST APPEAL NO. 2230 OF 2023

                  FIRST APPEAL NO. 2229 OF 2023

                  FIRST APPEAL NO. 2220 OF 2023

                  FIRST APPEAL NO. 2217 OF 2023

                  FIRST APPEAL NO. 2218 OF 2023

                  FIRST APPEAL NO. 2228 OF 2023
                               2          934to936FA3151.2023&Ors.odt
                  FIRST APPEAL NO. 2221 OF 2023

                  FIRST APPEAL NO. 2223 OF 2023

                  FIRST APPEAL NO. 2226 OF 2023

                  FIRST APPEAL NO. 2222 OF 2023

                  FIRST APPEAL NO. 2219 OF 2023

                  FIRST APPEAL NO. 3252 OF 2023

                  FIRST APPEAL NO. 3256 OF 2023

                  FIRST APPEAL NO. 3251 OF 2023

                  FIRST APPEAL NO. 3253 OF 2023

                  FIRST APPEAL NO. 3254 OF 2023

                  FIRST APPEAL NO. 3250 OF 2023

                936 FIRST APPEAL NO. 3816 OF 2023
                               .....

                              CORAM :      R. G. AVACHAT
                                                  AND
                                           NEERAJ P. DHOTE, JJ.
                              DATED :      03RD MAY, 2024

PER COURT : -

1. These are the Appeals against the Judgment and Award passed by the learned Reference Court.

2. Heard learned advocate for the Appellants.

3. Admit.

3 934to936FA3151.2023&Ors.odt

4. Learned AGP waives service of notice for respondent/State and Mr. Rajendraa S. Deshmukh, Sr. Advocate i/b Mr. B. R. Surwase waives service of notice on behalf of the Acquiring Body, on admission of Appeals.

5. Call for Record and Proceedings.




                              [NEERAJ P. DHOTE]                                [R. G. AVACHAT]
                                   JUDGE                                            JUDGE




                             SG Punde




Signed by: Sandeep Gulabrao Punde Designation: PS To Honourable Judge Date: 04/05/2024 18:29:31

 
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