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Archroma India Pvt. Ltd. Thane vs Assistant Commissioner Of Income Tax ...
2024 Latest Caselaw 13865 Bom

Citation : 2024 Latest Caselaw 13865 Bom
Judgement Date : 3 May, 2024

Bombay High Court

Archroma India Pvt. Ltd. Thane vs Assistant Commissioner Of Income Tax ... on 3 May, 2024

Author: Neela Gokhale

Bench: K. R. Shriram, Neela Gokhale

  2024:BHC-AS:21072-DB
          Digitally
          signed by
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          SHAMBHAVI
SHAMBHAVI NILESH
NILESH    SHIVGAN
SHIVGAN   Date:
          2024.05.07
          11:40:47
          +0530
                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                         ORDINARY ORIGINAL CIVIL JURISDICTION

                                            (04) WRIT PETITION NO.3641 OF 2022

                         Dhanera Diamonds                                     ...Petitioner
                                Versus
                         Assistant Commissioner of Income Tax Circle-19
                         Mumbai & Ors.                                        ...Respondents

                                                        WITH
                                         (05) WRIT PETITION NO.3820 OF 2022
                                                        WITH
                                         (06) WRIT PETITION NO.3893 OF 2022
                                                        WITH
                                         (07) WRIT PETITION NO.3946 OF 2022
                                                        WITH
                                         (08) WRIT PETITION NO.3961 OF 2022
                                                        WITH
                                         (09) WRIT PETITION NO.3963 OF 2022
                                                        WITH
                                         (10) WRIT PETITION NO.3975 OF 2022
                                                        WITH
                                         (11) WRIT PETITION NO.3984 OF 2022
                                                        WITH
                                         (12) WRIT PETITION NO.4165 OF 2022
                                                        WITH
                                         (13) WRIT PETITION NO.4488 OF 2022
                                                        WITH
                                         (14) WRIT PETITION NO.4592 OF 2022
                                                        WITH
                                         (15) WRIT PETITION NO.4878 OF 2022
                                                        WITH
                                         (16) WRIT PETITION NO.5233 OF 2022
                                                        WITH
                                         (17) WRIT PETITION NO.5351 OF 2022
                                                        WITH
                                       (22) WRIT PETITION (L) NO.28734 OF 2022
                                                        WITH
                                       (23) WRIT PETITION (L) NO.29781 OF 2022
                                                        WITH
                                       (24) WRIT PETITION (L) NO.30615 OF 2022
                                                        WITH
                                       (25) WRIT PETITION (L) NO.30690 OF 2022
                                                        WITH
                        Shivgan


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                (26) WRIT PETITION (L) NO.31243 OF 2022
                                   WITH
                    (27) WRIT PETITION NO.199 OF 2023
                                   WITH
                    (28) WRIT PETITION NO.232 OF 2023
                                   WITH
                    (29) WRIT PETITION NO.658 OF 2023
                                   WITH
                    (30) WRIT PETITION NO.691 OF 2023
                                   WITH
                    (31) WRIT PETITION NO.924 OF 2023
                                   WITH
                   (32) WRIT PETITION NO.1267 OF 2023
                                   WITH
                   (33) WRIT PETITION NO.1597 OF 2023
                                   WITH
                   (34) WRIT PETITION NO.1615 OF 2023
                                   WITH
                   (35) WRIT PETITION NO.1715 OF 2023
                                   WITH
                   (36) WRIT PETITION NO.1804 OF 2023
                                   WITH
                   (37) WRIT PETITION NO.1879 OF 2023
                                   WITH
                   (38) WRIT PETITION NO.1894 OF 2023
                                   WITH
                   (39) WRIT PETITION NO.1925 OF 2023
                                   WITH
                   (40) WRIT PETITION NO.2399 OF 2023
                                   WITH
                   (41) WRIT PETITION NO.2454 OF 2023
                                   WITH
                   (42) WRIT PETITION NO.2513 OF 2023
                                   WITH
                   (43) WRIT PETITION NO.2843 OF 2023
                                   WITH
                   (44) WRIT PETITION NO.3034 OF 2023
                                   WITH
                   (45) WRIT PETITION NO.3237 OF 2023
                                   WITH
                 (46) WRIT PETITION (L) NO.6343 OF 2023
                                   WITH
                (48) WRIT PETITION (L) NO.11333 OF 2023
                                   WITH
                      (CIVIL APPELLATE JURISDICTION)
                   (18) WRIT PETITION NO.5760 OF 2022
 Shivgan


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                                   WITH
                    (19) WRIT PETITION NO.9957 OF 2022
                                   WITH
                   (20) WRIT PETITION NO.10239 OF 2022
                                   WITH
                   (21) WRIT PETITION NO.12144 OF 2022
                                   WITH
                    (47) WRIT PETITION NO.6484 OF 2023


  Mr B V Jhaveri a/w Ms Bhargavi Raval for Petitioner in
  WP/3641/2022
  Mr Dharan V Gandhi for Petitioner in WP/3820/2022,
  WP/3893/2022, WP/4878/2022, WP/658/2023.
  Mr Sukhsagar Syal i/b Mr Atul K Jasani for Petitioner in
  WP/3946/2022, WP/3963/2022, WP/232/2023, WP/1597/2023,
  WP/1894/2023 and WP/1925/2023.
  Mr Kumar U Kale a/w Mr V G Ginde for Petitioner in
  WP/3961/2022, WP/5233/2022 and WP(L)/31243/2022.
  Mr Jeet Kamdar a/w Mr Sameer G Dalal for Petitioner in
  WP/3975/2022
  Mr Tanmay Phadke for Petitioner in WP/3984/2022.
  Mr Devendra Jain a/w Ms Radha Halbe for Petitioner in
  WP/4165/2022, WP(L)/29781/2022, WP/199/2023,
  WP/2454/2023 and WP/3237/2023.
  Ms Ujjwala Chaturvedi a/w Ms Neha Anchlia for Petitioner in
  WP/4488/2022 and WP/2513/2023.
  Mr Satish R Mody a/w Ms Aasifa Khan for Petitioner in
  WP/4592/2022
  Mr Tanzil Padvekar a/w Ms Tejal Kharkar for Petitioner in
  WP/5351/2022 and WP(L)/30690/2022.
  Mr Rahul Hakani for Petitioner in WP(L)/28734/2022.
  Mr Fenil Bhatt a/w Mr Upendra Lokegaonkar i/b Mint and
  Confreres for Petitioner in WP(L)/30615/2022.
  Mr Anuj Kisnadwala a/w Mr Govind Javeri for Petitioner in
  WP/691/2023.
  Mr Madhur Agrawal i/b Mr Atul K Jasani for Petitioner in
  WP/924/2023.
  Mr Nitesh Joshi i/b Mint and Confreres for Petitioner in
  WP/1267/2023.
  Mr Madhur Agrawal a/w Ms Srija Singh i/b Alathea Law LLP for
  Petitioner in WP/1715/2023.
  Mr Rahul Hakani i/b Ms Niyati Mankad Hakani for Petitioner in
  WP/1804/2023.
  Mr Dinesh Kukreja i/b Mr Sriram Sridharan for Petitioner in
  WP/1879/2023 and WP/2843/2023.
 Shivgan


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     Mr Jeet Kamdar i/b Mr Atul K Jasani for Petitioner in
     WP/2399/2023 and WP/3034/2023.
     Mr Shrey Chakraborty i/b Kumar Legal Research LLP for Petitioner
     in WP(L)/6343/2023.
     Mr Harsh Kothari for Petitioner in WP(L)/11333/2023.
     Mr Suresh Kumar for Respondents in WP/3946/2022,
     WP/1597/2023, WP/1894/2023, WP/1925/2023,
     WP/3034/2023, WP/3961/2022, WP(L)/31243/2022,
     WP/3975/2022, WP/3237/2023, WP(L)/30690/2022,
     WP/924/2023 , WP/1267/2023, WP/1715/2023,
     WP/1804/2023, WP/2843/2023 and WP(L)/11333/2023.
     Ms Maansi Bhavnani i/b Ms Sushma Nagaraj for Respondents-
     Revenue in WP/4165/2022, WP/4488/2022 and WP/691/2023.
     Ms Swapna Gokhale for Respondents-Revenue in WP/5351/2022.
     Mr Siddharth Chandrashekhar for Respondents-Revenue in
     WP(L)/6343/2023.
     Mr. Atul K. Jasani, Advocate for Petition in WP/5160/2022.
     Mr. Niraj Sheth, i/b. Mr. Atuk K. Jasani, for Petitioner in
     WP/9957/2022.
     Mr. Devendra Jain, with Ms. Radhja Halbe, for Petitioner in
     WP/10239/2022.
     Mr. Sagar Tilak, with Mr. Sachin Hande, Ms. Payal Rathod, i/b.
     Sachin Hande, for Petitioner in WP/12144/2022.
     Mr. Akshay Kapadia, for Petitioner in WP/6584/2023.
     Mr. Suresh Kumar, for Respondents-Revenue in WP/5160/2022,
     WP/9957/2022, WP/12144/2022, WP/6584/2023.
     Ms. Samiksha Kanani, for Respondents-Revenue in
     WP/10239/2022.


                                   CORAM:    K. R. SHRIRAM &
                                             DR. NEELA GOKHALE, JJ.
                                   DATED:    3RD MAY 2024
     PC:-


1. All these Petitions relate to Assessment Year ("AY") 2015-16.

We are informed by counsel for Petitioners that these Petitions will be

covered by the judgment that we pronounced today in Hexaware

Technologies Limited v. Assistant Commissioner of Income Tax Circle

15(1)(2) Mumbai and Ors.1 Counsel for Respondents concur.


 Shivgan



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2. Therefore, the notices and orders impugned in these petitions

are quashed and set aside. In case any re-assessment orders are

passed, the same also will stand quashed. So also, consequential

demand notices or penalty notices will also stand quashed and set

aside.

3. Petitions disposed accordingly.

4. Whichever contention raised in the Petitions not covered by the

Hexaware Technologies (Supra) is kept open to be raised, should the

need arise.

(DR. NEELA GOKHALE, J.) (K. R. SHRIRAM, J.)

Shivgan

 
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